Tribunals and Commissions31 Mar 1999Appeal dismissed
JASWINDER PAL Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 2 CLT 46 : 1999 2 CPC 146 : 2000 2 CPJ 46
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,088 of 1,389
Tribunals and Commissions31 Mar 1999Appeal dismissed
PREM CHAND AGGARWAL Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 1999 1 CLT 685 : 1999 1 CPC 640 : 1999 2 CPJ 207
Tribunals and Commissions31 Mar 1999C.A. dismissed
SUKHBIR SINGH Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 34
Tribunals and Commissions31 Mar 1999Appeal allowed
BAJAJ AUTO LIMITED Vs HARISH CHANDRA TRIVEDI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 367
Tribunals and Commissions31 Mar 1999
K R Mandovra Vs Station Superintendent Railway Station
National Consumer Disputes Redressal Commission · 1999 3 CPJ 371 : 2000 1 CLT 514
Tribunals and Commissions30 Mar 1999Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs ONKAR NATH
National Consumer Disputes Redressal Commission · 1999 2 CPJ 676
Tribunals and Commissions30 Mar 1999Appeal allowed
SECRETARY, PULICHERLA PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED Vs B.Narasimha Reddy
National Consumer Disputes Redressal Commission · 1999 3 CPJ 73
Tribunals and Commissions30 Mar 1999Complaint rejected
Saroj Jaiswal Vs ESTATE OFFICER-I, PSIEC LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPC 508 : 1999 2 CLT 95 : 1999 2 CPJ 383 : 1999 2 CPR 49
Tribunals and Commissions30 Mar 1999
Sakthi Sugars Ltd Vs Sridhar Sahoo
National Consumer Disputes Redressal Commission · 1999 1 CLT 668 : 1999 1 CPC 602 : 1999 1 CPR 93 : 1999 2 CPJ 4
Tribunals and Commissions29 Mar 1999Complaint allowed with costs
N.K. KOHLI Vs BAJAJ NURSING HOME
National Consumer Disputes Redressal Commission · 1999 1 CLT 540 : 1999 2 CPC 289 : 1999 2 CPR 79 : 2000 2 CPJ 308
Tribunals and Commissions27 Mar 1999Appeal disposed of
United India Insurance Company Limited Vs K.Venkatappa
National Consumer Disputes Redressal Commission · 1999 2 CLT 518 : 1999 2 CPJ 506 : 1999 2 CPR 293
Tribunals and Commissions27 Mar 1999Partly Allowed
A.JAYALAKSHMI Vs INTERNATIONAL LEASING LIMITED
National Consumer Disputes Redressal Commission · 1999 0 CTJ 757 : 1999 2 CPC 333 : 1999 2 CPJ 465 : 1999 2 CPR 278
Tribunals and Commissions26 Mar 1999Appeal dismissed
GENERAL MANAGER, TELECOM Vs PARDEEP CHAWLA
National Consumer Disputes Redressal Commission · 1999 1 CPC 464 : 1999 2 CLT 121 : 1999 2 CPJ 411
Tribunals and Commissions25 Mar 1999Ordered accordingly
NEW INDIA ASSURANCE COMPANY LIMITED Vs P. JAYARAJ
National Consumer Disputes Redressal Commission · 1999 2 CPJ 670
Tribunals and Commissions25 Mar 1999Appeal disposed of
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT MANAGER Vs SRI SWAMY ANANTHA PRAKASH
National Consumer Disputes Redressal Commission · 1999 3 CPJ 356 : 2000 1 CPC 441 : 2000 1 CPR 556
Tribunals and Commissions24 Mar 1999Transfer Application allowed
SURESHCHANDRA MANUBHAI DESAI Vs CHETANBHAI B.JOSHI
National Consumer Disputes Redressal Commission · 1999 3 CPJ 581 : 2000 1 CPR 466
Tribunals and Commissions24 Mar 1999Complaint dismissed
ASHOK GIANCHAND JODHANI Vs PRINCIPAL GENERAL MANAGER AHMEDABAD TELECOM DISTRICT
National Consumer Disputes Redressal Commission · 1999 1 CPJ 42
Tribunals and Commissions24 Mar 1999Appeal disposed of
DATA MANAGEMENT SERVICES Vs THROUGH COMMANDING OFFICER
National Consumer Disputes Redressal Commission · 1999 2 CLT 120 : 1999 2 CPJ 252
Tribunals and Commissions24 Mar 1999Appeal allowed with costs
SHEEL CHAND JAIN (DECEASED) THROUGH L.Rs. Vs Nagar Nigam
National Consumer Disputes Redressal Commission · 1999 3 CPJ 502
Tribunals and Commissions24 Mar 1999Appeal allowed
TEJINDER PAL SINGH DHALIWAL Vs GENERAL MANAGER, TELECOM-MUNICATION
National Consumer Disputes Redressal Commission · 1999 2 CLT 255 : 2001 1 CPJ 269