Tribunals and Commissions06 Apr 1999Enquiry disposed of
R.K.SANGHI, ADVOCATE Vs PREMIER AUTOMOBILES Limited
National Consumer Disputes Redressal Commission · 2000 2 CPJ 93
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments
27,776 judgments · page 1,087 of 1,389
Tribunals and Commissions06 Apr 1999Appeal allowed
Punjab National Bank Vs RAM PIARE LAL JOSHI
National Consumer Disputes Redressal Commission · 1999 2 CLT 62 : 1999 2 CPC 184 : 1999 2 CPR 404 : 2000 2 CPJ 250
Tribunals and Commissions06 Apr 1999Application allowed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs India Pistons Repco Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 29
Tribunals and Commissions06 Apr 1999Review Application dismissed
PUSHPA RANI SHARMA Vs ASIAN CONSOLIDATED INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 30
Tribunals and Commissions06 Apr 1999Appeal allowed with costs
D.S.AHLUWALIA Vs UNITED INDIA INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1999 1 CPC 606 : 1999 2 CPJ 373
Tribunals and Commissions05 Apr 1999Appeal allowed
ROZY Vs MOGA FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 1999 2 CPC 672 : 2000 1 CLT 138 : 2000 3 CPJ 550
Tribunals and Commissions05 Apr 1999Complaint disposed of
MANICKAM @ MRS. SIVABAGIAM Vs AIR LANKA LIMITED
National Consumer Disputes Redressal Commission · 1999 1 CPR 581 : 1999 2 CPC 43 : 1999 2 CPJ 674
Tribunals and Commissions05 Apr 1999Appeals dismissed
United India Insurance Company Limited Vs Punjab State Civil Supplies Corporation
National Consumer Disputes Redressal Commission · 1999 1 CPC 652 : 1999 2 CLT 108 : 1999 2 CPJ 242
Tribunals and Commissions05 Apr 1999Appeal dismissed
NIRMAN CREDITS INDIA LIMITED Vs Mohinder Pal Singh
National Consumer Disputes Redressal Commission · 1999 1 CPC 629 : 1999 2 CLT 125 : 1999 2 CPJ 292
Tribunals and Commissions05 Apr 1999Appeal disposed of with modifications
ORIENTAL INSURANCE Company Limited Vs SUCHA SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 54 : 1999 2 CPC 91 : 1999 2 CPJ 349 : 1999 2 CPR 303
Tribunals and Commissions05 Apr 1999
SHASHI BALA Vs SUSHIL KUMAR
National Consumer Disputes Redressal Commission · 1999 2 CLT 32 : 1999 2 CPC 421 : 2000 2 CPJ 205
Tribunals and Commissions01 Apr 1999Complaint dismissed
P.MANIMOZHI Vs STERLING HOLIDAY RESORTS INDIA LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 482 : 2000 1 CPR 16
Tribunals and Commissions01 Apr 1999NOE discharged
MATTER OF PAVITRA ELECTRONICS Vs State
National Consumer Disputes Redressal Commission · 2000 1 CLT 700 : 2000 1 CPC 118 : 2000 1 CPR 601 : 2000 2 CPJ 94
Tribunals and Commissions01 Apr 1999Appeal partly allowed
VARALA SANGAM Vs DUBALA RAJAIAH
National Consumer Disputes Redressal Commission · 1999 2 CPJ 610
Tribunals and Commissions01 Apr 1999Appeal disposed of
Jagjit Singh Vs MAHAJAN AND COMPANY
National Consumer Disputes Redressal Commission · 1999 1 CLT 622 : 1999 1 CPC 618 : 1999 2 CPJ 288
Tribunals and Commissions31 Mar 1999Appeal dismissed
ELECTROLUX MAHARAJA INTER-NATIONAL LTD. Vs TEG BAHADUR SINGH
National Consumer Disputes Redressal Commission · 1999 2 CLT 36 : 1999 2 CPC 145 : 1999 2 CPR 398 : 2000 2 CPJ 52
Tribunals and Commissions31 Mar 1999Appeal dismissed
D.N. PATHAK Vs Union of India
National Consumer Disputes Redressal Commission · 2000 1 CPJ 103
Tribunals and Commissions31 Mar 1999Appeal dismissed
NARENDRA BHARGAVA Vs DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 3 CPJ 216
Tribunals and Commissions31 Mar 1999Complaint dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs AHLCON PUBLIC SCHOOL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 9
Tribunals and Commissions31 Mar 1999Appeal dismissed
RAJIV GUPTA Vs SENIOR MANDAL PRABANDHAK
National Consumer Disputes Redressal Commission · 1999 2 CPJ 527