COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments

27,776 judgments · page 1,090 of 1,389

Tribunals and Commissions10 Mar 1999Appeal dismissed

MEENAKSHI Vs SUREKHA SACHAR

National Consumer Disputes Redressal Commission · 1999 1 CLT 591 : 1999 1 CPC 489 : 1999 1 CPR 616 : 1999 2 CPJ 60