High Courts13 Sept 2013

Mukesh @ Bittu Vs State of M.P.

Madhya Pradesh High Court · (2013) 09 MP CK 0106

Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 174, 175, 27Evidence Act, 1872 — Section 9
High Courts13 Sept 2013Dismissed

Neeraj Goswami Vs State of M.P.

Madhya Pradesh High Court · (2013) 09 MP CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 205, 419, 420, 467
High Courts13 Sept 2013Dismissed

Janardan Vs Anil Sharma

Madhya Pradesh High Court · (2013) 09 MP CK 0088

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138