High Courts11 Sept 2013
Nazia Khan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 JLJ 354 : (2014) 2 MPHT 209 : (2013) 4 MPJR 109 : (2014) 1 MPLJ 478
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 925 of 2,383
High Courts11 Sept 2013
Tahir Hussain Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 324, 34, 498A, 506
High Courts11 Sept 2013Dismissed
Gulab Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 2 Crimes 523
Penal Code, 1860 (IPC) — Section 302Criminal Procedure Code, 1973 (CrPC) — Section 374
High Courts11 Sept 2013Allowed
Akbar Khan Vs Smt. Krishna Devi (Dead) Bhagwandas Jhamvar
Madhya Pradesh High Court · (2013) 09 MP CK 0097
Constitution of India, 1950 — Article 227
High Courts11 Sept 2013Dismissed
Rashda Sultana Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 372Penal Code, 1860 (IPC) — Section 149, 302, 304
High Courts11 Sept 2013Dismissed
Sohan Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0095
Arms Act, 1959 — Section 25(1B)(a), 27Criminal Procedure Code, 1973 (CrPC) — Section 216, 482Penal Code, 1860 (IPC) — Section 324, 326, 336
High Courts11 Sept 2013
B.S. Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 186, 294, 353, 506, 506(2)
High Courts11 Sept 2013
Chinga @ Omprakash Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts11 Sept 2013Dismissed
Vikram Singh Rajput Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts11 Sept 2013Disposed Off
Hariom Gupta @ Sonu Biswari and Another Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0085
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 294, 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts11 Sept 2013Dismissed
Dev Singh Vs State of M.P. and Smt. Ram Kumar i
Madhya Pradesh High Court · (2013) 09 MP CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 227, 228, 228Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 376
High Courts11 Sept 2013Disposed Off
Malkhan Singh Parihar Vs Shri D.C. Gupta Secretary Union of India
Madhya Pradesh High Court · (2013) 09 MP CK 0083
High Courts11 Sept 2013Dismissed
Baheed Khan Vs Abdul Rasheed
Madhya Pradesh High Court · (2013) 09 MP CK 0082
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts10 Sept 2013Allowed
United India Insurance Company Ltd. Vs Usha and Others
Madhya Pradesh High Court · (2014) 1 ACC 931 : (2014) 1 MPLJ 236
High Courts10 Sept 2013Allowed
Zila Thok Upbhokta Sahakari Bhandar Maryadit Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) 2 MPHT 260 : (2014) 1 MPLJ 164
Constitution of India, 1950 — Article 226
High Courts10 Sept 2013Allowed
Mohan Mandelia Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2826 : (2014) 1 MPHT 122 : (2014) 1 MPLJ 194
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(2), 173(8)
High Courts10 Sept 2013Dismissed
Satish Nigam Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0284
Constitution of India, 1950 — Article 226
High Courts10 Sept 2013Dismissed
Rajeev Varma Vs Santosh Kumar Kushwaha
Madhya Pradesh High Court · (2014) 1 MPHT 326 : (2014) 2 MPLJ 407
High Courts10 Sept 2013Disposed Off
S.K. Tiwari Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0209
High Courts10 Sept 2013Dismissed
State of M.P. and Others Vs Kusum Rani alias Guddi Bahna
Madhya Pradesh High Court · (2013) 09 MP CK 0208