High Courts18 Sept 2013Dismissed
Smt. Vimla Bai Ojha Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 423, 435, 439Penal Code, 1860 (IPC) — Section 325, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 923 of 2,383
High Courts18 Sept 2013Disposed Off
Sanat Kumar Dwivedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0237
Constitution of India, 1950 — Article 226
High Courts18 Sept 2013Allowed
Shree Factory Private Ltd. Vs Ramanand Sahu and Another
Madhya Pradesh High Court · (2013) 139 FLR 516
High Courts17 Sept 2013
The Secretary, Finance Deptt. and Others Vs Smt. Shantibai
Madhya Pradesh High Court · (2013) ILR (MP) 2423
High Courts17 Sept 2013
Mahaprasad Vs Badi Bai and Others
Madhya Pradesh High Court · (2013) 5 MPHT 276 : (2013) 4 MPLJ 363
High Courts17 Sept 2013
Lalu Bhagat Vs State of M.P.
Madhya Pradesh High Court · (2014) CriLJ 2148 : (2014) 1 MPHT 466 : (2014) 1 MPJR 193
High Courts16 Sept 2013
Shri Digamber Jain Neminath Jinalaya Trust Vs Shri 1008 Choudhary Digamber Jain Mandir Trust and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2320 : (2014) 1 JLJ 46 : (2013) 5 MPHT 298 : (2013) 4 MPJR 182 : (2014) 1 MPLJ 337
High Courts16 Sept 2013
Mohd. Islam and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2013) ILR (MP) 2265
High Courts16 Sept 2013
M.P. State Road Transport Corporation Vs Jasram and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 139
High Courts16 Sept 2013
Trimurti Metal Industries Pvt. Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 1 MPLJ 221
High Courts13 Sept 2013Dismissed
Pradeep Gupta Vs Dr. (Smt.) Madhulika Gupta
Madhya Pradesh High Court · (2013) 09 MP CK 0222
High Courts13 Sept 2013Dismissed
Babulal Vs Majboot Singh and Others
Madhya Pradesh High Court · (2013) 09 MP CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts13 Sept 2013Dismissed
Dr. Virendra Maheshwari Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 200, 244, 245, 246, 246(4)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 325
High Courts13 Sept 2013Dismissed
Kailash Narayan Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0219
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 415, 420
High Courts13 Sept 2013Dismissed
The State of Madhya Pradesh Vs Shiv Narayan
Madhya Pradesh High Court · (2013) 09 MP CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 404
High Courts13 Sept 2013Dismissed
The State of Madhya Pradesh Vs Bhagirath
Madhya Pradesh High Court · (2013) 09 MP CK 0217
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 120B, 363, 366, 376(1)
High Courts13 Sept 2013Dismissed
M/s. Samrat Tractors Vs M/s. Bhopal Tractors
Madhya Pradesh High Court · (2013) 09 MP CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts13 Sept 2013
Kishan Alias Kishniya, Jabariya, Undliya, Nirbhay Singh and Ganpat Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 3 JLJ 421
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts13 Sept 2013
Alok Saboo and Others Vs State Bank of India and Others
Madhya Pradesh High Court · AIR 2014 MP 61 : (2014) 1 MPLJ 520
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 7Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 19(4), 19(5), 22, 22(2)