High Courts19 Sept 2013Dismissed
Prem Singh Vs Sanjeev @ Pappu and Ramashankar
Madhya Pradesh High Court · (2013) 09 MP CK 0199
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 337
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,651 judgments · page 922 of 2,383
High Courts19 Sept 2013
Kishore Kumar Indurkar Vs State of M.P. and Others
Madhya Pradesh High Court · (2014) 2 MPLJ 79
High Courts19 Sept 2013Allowed
Amarnath Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 3 MPLJ 698
High Courts18 Sept 2013Allowed
V.P. Chawla Vs M.P. State Electricity Board and Another
Madhya Pradesh High Court · (2014) 1 MPLJ 212
Constitution of India, 1950 — Article 14, 226Electricity (Supply) Act, 1948 — Section 5, 79(c)
High Courts18 Sept 2013Dismissed
State of M.P. Vs Om Prakash Verma
Madhya Pradesh High Court · (2013) 09 MP CK 0288
High Courts18 Sept 2013Dismissed
State of M.P. Vs Sirnan Singh
Madhya Pradesh High Court · (2013) 09 MP CK 0287
High Courts18 Sept 2013Dismissed
S.D. Tiwari and Another Vs Union of India and Others
Madhya Pradesh High Court · (2013) 4 LLN 691 : (2014) 1 MPLJ 71
Airports Authority of India Act, 1994 — Section 10, 18, 21, 3, 34Constitution of India, 1950 — Article 226
High Courts18 Sept 2013Partly Allowed
Santoshdas and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0282
Penal Code, 1860 (IPC) — Section 148, 307, 324, 325, 68
High Courts18 Sept 2013Partly Allowed
Mayaram Rathore Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0267
Criminal Procedure Code, 1973 (CrPC) — Section 439, 446, 449
High Courts18 Sept 2013Partly Allowed
Smt. Prema Bai Vs State of M.P.
Madhya Pradesh High Court · (2013) 09 MP CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 439, 446, 449
High Courts18 Sept 2013Dismissed
Smt. Rekha Rajput Vs State of M.P. and Another
Madhya Pradesh High Court · (2013) 09 MP CK 0265
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A(1)Motor Vehicles Act, 1988 — Section 81, 81(2), 81(3)
High Courts18 Sept 2013Dismissed
Prakash Prajapati Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2013) 09 MP CK 0264
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 91, 95
High Courts18 Sept 2013Allowed
Mandir Shri Garud Govindji Banke Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2014) 1 MPHT 251 : (2014) 2 MPLJ 67
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 32Madhya Pradesh Land Revenue Code, 1959 — Section 115
High Courts18 Sept 2013Dismissed
State of M.P. Vs Gurunarain Katiyar
Madhya Pradesh High Court · (2013) 09 MP CK 0245
High Courts18 Sept 2013Dismissed
State of M.P. Vs Chironji Lal
Madhya Pradesh High Court · (2013) 09 MP CK 0244
High Courts18 Sept 2013Dismissed
State of M.P. Vs Om Prakash Parihar
Madhya Pradesh High Court · (2013) 09 MP CK 0243
High Courts18 Sept 2013Dismissed
State of M.P. Vs Ghanshyam Sen
Madhya Pradesh High Court · (2013) 09 MP CK 0242
High Courts18 Sept 2013
State of M.P. Vs Dwarika Prasad Sharma
Madhya Pradesh High Court · (2013) 09 MP CK 0241
High Courts18 Sept 2013
State of M.P. Vs Deepak Sawant
Madhya Pradesh High Court · (2013) 09 MP CK 0240
High Courts18 Sept 2013Dismissed
State of M.P. Vs Jagdish Kushwah
Madhya Pradesh High Court · (2013) 09 MP CK 0239