High Courts24 Jun 2014Dismissed

Rashid Khan Vs Ayub Khan

Madhya Pradesh High Court · (2014) 06 MP CK 0151

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Constitution of India, 1950 — Article 227
High Courts24 Jun 2014Dismissed

Sunita Bai Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0109

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120-B, 34, 342, 344, 366Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(12), 3(2)(5)
High Courts24 Jun 2014Dismissed

Ramkishan Vs Jagannath

Madhya Pradesh High Court · (2014) 06 MP CK 0105

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 45
High Courts24 Jun 2014

Devidas Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0051

Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 34, 498A
High Courts24 Jun 2014Dismissed

Shiv Shankar Vs Jaggannath

Madhya Pradesh High Court · (2014) 06 MP CK 0035

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh Land Revenue Code, 1959 — Section 250