High Courts24 Jun 2014Partly Allowed

Baijanti Bai Vs M.P. Kshetriya Vidyut Vitran Col Ltd.

Madhya Pradesh High Court · AIR 2014 MP 173 : (2014) 3 JLJ 40 : (2014) 3 MPHT 458 : (2014) 3 MPLJ 580

Constitution of India, 1950 — Article 21, 226Electricity Act, 1910 — Section 34, 39, 44Electricity Act, 2003 — Section 135, 135, 135, 136, 136
High Courts23 Jun 2014Allowed

Santoshilal Rathore Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0181

Criminal Procedure Code, 1973 (CrPC) — Section 164, 437(3), 439Penal Code, 1860 (IPC) — Section 188, 406, 465, 467, 468
High Courts23 Jun 2014

Keshav Chouhan Vs Kiran Singh

Madhya Pradesh High Court · (2014) 4 MPHT 301 : (2015) 4 MPLJ 230

Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 378(4), 473General Clauses Act, 1897 — Section 9Limitation Act, 1963 — Section 5
High Courts23 Jun 2014Allowed

Santoshilal Rathore Vs State of MP

Madhya Pradesh High Court · (2014) 06 MP CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 164, 437(3), 439Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 — Section 3(1)(2)(4)Penal Code, 1860 (IPC) — Section 420, 467, 468, 471