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Madhya Pradesh High Court judgments

47,648 judgments · page 838 of 2,383

High Courts25 Jun 2014Dismissed

Pawan Vs Aaradhana

Madhya Pradesh High Court · (2015) 2 MPLJ 186

Constitution of India, 1950 - Article 227 — Hindu Marriage Act, 1955 - Section 24
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High Courts25 Jun 2014Allowed

Sachin Ahirwar Vs State of M.P.

Madhya Pradesh High Court · (2014) 3 MPHT 492

Arms Act, 1959 — Section 25Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
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High Courts25 Jun 2014Dismissed

Nidhi Lohiya Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0196

Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Hindu Marriage Act, 1955 — Section 13(1)Penal Code, 1860 (IPC) — Section 498(A)
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High Courts25 Jun 2014Dismissed

In Re: W.P. 7674/13

Madhya Pradesh High Court · (2014) 06 MP CK 0046

Constitution of India, 1950 — Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 13(6)
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High Courts25 Jun 2014Disposed Off

Kanduribai Vs Kailashchand

Madhya Pradesh High Court · (2014) 06 MP CK 0045

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 9 Rule 13Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 163A, 166
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High Courts25 Jun 2014Allowed

Kari Bai Vs Union of India

Madhya Pradesh High Court · (2015) 1 MPHT 179 : (2014) 4 MPHT 54 : (2014) 4 MPLJ 81

Railway Claims Tribunal Act, 1987 — Section 23
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High Courts24 Jun 2014Disposed Off

Ritu Shrivastava Vs Shiv Singh

Madhya Pradesh High Court · (2014) 3 MPHT 494 : (2014) 3 MPLJ 422 : (2014) 2 RCR(Rent) 589

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23(h)
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