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Madhya Pradesh High Court judgments

47,648 judgments · page 837 of 2,383

High Courts27 Jun 2014Allowed

Israil Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0056

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Madhya Pradesh Excise Act, 1915 — Section 34(2)Madhya Pradesh Govansh Vadh Pratishedh Adhiniyam, 2004 — Section 3, 4, 5
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High Courts26 Jun 2014Dismissed

Vijay Kumar Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0114

Criminal Procedure Code, 1973 (CrPC) — Section 164, 438, 82Penal Code, 1860 (IPC) — Section 120-B, 307
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High Courts26 Jun 2014Allowed

Kedar Singh Vs State of M.P.

Madhya Pradesh High Court · (2014) 06 MP CK 0108

Constitution of India, 1950 — Article 226, 227Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 86(2)
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High Courts26 Jun 2014Allowed

Komal Vs The State of Madhya Pradesh

Madhya Pradesh High Court · (2014) 06 MP CK 0063

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52, 53Penal Code, 1860 (IPC) — Section 276, 323, 34, 363, 366-ka
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