High Courts03 Jul 2014Allowed
Manganese Ore (India) Ltd. Vs Anoop Nair
Madhya Pradesh High Court · (2014) 07 MP CK 0171
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 835 of 2,383
High Courts02 Jul 2014Disposed Off
Rajkumari Vishwakarma Vs Sachchidanand Singh
Madhya Pradesh High Court · (2014) 07 MP CK 0284
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 23, 24, 25
High Courts02 Jul 2014Dismissed
Laxman Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0283
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts02 Jul 2014Dismissed
Rajendra Ahirwar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0274
High Courts02 Jul 2014Dismissed
Chandrapal Singh Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0273
Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 — Section 17(A), 17-A, 19, 7
High Courts02 Jul 2014Disposed Off
Murarilal Yadav Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0255
Constitution of India, 1950 — Article 226
High Courts02 Jul 2014Disposed Off
M.L. Gupta Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0254
Constitution of India, 1950 — Article 226
High Courts02 Jul 2014Disposed Off
Shrikrishna Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0252
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 302, 307
High Courts02 Jul 2014Allowed
Mauhar Singh Kamaria Vs Geeta Kamaria
Madhya Pradesh High Court · (2014) 07 MP CK 0251
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1(m), 151, 96
High Courts02 Jul 2014Allowed
Vijay Sejwar Vs The State of M.P.
Madhya Pradesh High Court · (2014) 3 JLJ 69
Criminal Procedure Code, 1973 (CrPC) — Section 193, 319, 319(1)Penal Code, 1860 (IPC) — Section 34, 498A
High Courts02 Jul 2014Dismissed
Abdul Javed Khan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0246
High Courts02 Jul 2014Dismissed
Shashidha Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts02 Jul 2014
Rakesh Kumar Dubey Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 1 CCR 32 : (2014) 4 MPHT 69
Criminal Procedure Code, 1973 (CrPC) — Section 209, 397, 401Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts02 Jul 2014Dismissed
Jaswant Singh Vs Shivram
Madhya Pradesh High Court · (2014) 07 MP CK 0239
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2014Dismissed
Sterling Agro Industries Ltd. Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0238
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 14, 269, 269(1), 286, 286(2)Madhya Pradesh Electricity Duty Act, 1949 — Section 2(a)
High Courts02 Jul 2014Allowed
Dileep Singh Chauhan Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 451, 457
High Courts02 Jul 2014Dismissed
Radhelal Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0183
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Jul 2014Dismissed
Vijay Raikwar Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0176
Penal Code, 1860 (IPC) — Section 201, 302, 376(2)(f)Protection of Children from Sexual Offences Act, 2012 — Section 5(i), 5(m), 5(r), 6
High Courts02 Jul 2014Disposed Off
Mukesh Kumar Nanda Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0172
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 34, 376(2)(m), 376(d), 506
High Courts02 Jul 2014Dismissed
Ramnarayan Vs Arvind
Madhya Pradesh High Court · (2014) 4 MPJR 161
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1Specific Relief Act, 1963 — Section 41(b)