High Courts08 Jul 2014Disposed Off
Sudha Yadav Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0027
Constitution of India, 1950 — Article 21, 226, 300A
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 833 of 2,383
High Courts08 Jul 2014Disposed Off
Munni Devi Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0026
Constitution of India, 1950 — Article 21, 226, 300A
High Courts08 Jul 2014Disposed Off
Meena Gupta Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0025
Constitution of India, 1950 — Article 226
High Courts08 Jul 2014Dismissed
Shyam Babu Agrawal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 3 JLJ 52
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 173(2)(ii), 190(1), 200Penal Code, 1860 (IPC) — Section 307, 34
High Courts08 Jul 2014Dismissed
Aditya Trivedi Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 439Penal Code, 1860 (IPC) — Section 304-B, 34, 498-A
High Courts07 Jul 2014Dismissed
Govind Singh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0282
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2014Dismissed
Khilan Prasad Vs Santosh
Madhya Pradesh High Court · (2014) 07 MP CK 0281
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2014Dismissed
Shakun Bai Vs Pran Singh
Madhya Pradesh High Court · (2014) 07 MP CK 0280
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2014Allowed
Pravesh Kumar Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0276
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 323, 354(B)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(i)(xi)
High Courts07 Jul 2014
Jain Chhatrawas Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0265
Madhya Pradesh Value Added Tax Act, 2002 — Section 20(6)(a), 25(1)(a), 6, 9(1)Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011 — Section 10, 2(1)(l)
High Courts07 Jul 2014
Nirmal Vatika Vs State of MP
Madhya Pradesh High Court · (2014) 07 MP CK 0264
Madhya Pradesh Value Added Tax Act, 2002 — Section 20(6)(a), 6Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011 — Section 10, 2(1)(l)
High Courts07 Jul 2014Allowed
Ram Milan Gupta Vs Kanhaiya Lal Soneja
Madhya Pradesh High Court · (2014) 07 MP CK 0243
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts07 Jul 2014
S.S. Palace Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0242
Madhya Pradesh Value Added Tax Act, 2002 — Section 20(6)(a), 25(1) (a), 9(1)Madhya Pradesh Vilasita, Manoranjan, Amod Evam Vigyapan Kar Adhiniyam, 2011 — Section 10, 2(1)(1), 6
High Courts07 Jul 2014Allowed
Patel Tolls Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0225
High Courts07 Jul 2014
Puspendra Shukla Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0200
Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 59Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(i)
High Courts07 Jul 2014Dismissed
Mandir Murti Mari Mata Vs Deepak Sharma
Madhya Pradesh High Court · (2014) 07 MP CK 0147
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts07 Jul 2014
The State of Madhya Pradesh Vs Ramcharit
Madhya Pradesh High Court · (2014) 07 MP CK 0139
Penal Code, 1860 (IPC) — Section 147, 149, 307, 323, 325
High Courts07 Jul 2014Dismissed
Gomti Bai Vs Goma Bai
Madhya Pradesh High Court · (2014) 07 MP CK 0127
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts07 Jul 2014Allowed
Jitendra Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0090
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 51, 53
High Courts07 Jul 2014Dismissed
Jamnalal Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0089
Civil Procedure Code, 1908 (CPC) — Section 100Madhya Pradesh Land Revenue Code, 1959 — Section 50