High Courts08 Jul 2014
Shiv Kumar Dixit Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0197
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 832 of 2,383
High Courts08 Jul 2014
Grasim Industries Limited Vs The State of M.P.
Madhya Pradesh High Court · (2015) 2 MPLJ 393
Constitution of India, 1950 — Article 14, 162, 246, 265Mines and Minerals (Development and Regulation) Act, 1957 — Section 13, 13(1), 15, 18, 23A
High Courts08 Jul 2014
K.K. Tamrakar Vs The State of M.P.
Madhya Pradesh High Court · (2014) 4 MPJR 222
Constitution of India, 1950 — Article 226, 227, 311(2)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)
High Courts08 Jul 2014Dismissed
Pransingh Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0179
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2014Dismissed
Lakharam Vs Dwarika
Madhya Pradesh High Court · (2014) 07 MP CK 0178
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2014Dismissed
Rani Udvani Vs Suresh alias Sudama
Madhya Pradesh High Court · (2014) 07 MP CK 0158
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Jul 2014Dismissed
Mantoli Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0157
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2014Dismissed
Motilal Vs Ramlal
Madhya Pradesh High Court · (2014) 07 MP CK 0146
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2014Allowed
Devendra Pathak Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4
High Courts08 Jul 2014Disposed Off
Sangeeta Rathore Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0125
Constitution of India, 1950 — Article 226
High Courts08 Jul 2014Dismissed
Hargovind Singh Vs Dayaram
Madhya Pradesh High Court · (2014) 07 MP CK 0124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 6 Rule 17, 100, 151Transfer of Property Act, 1882 — Section 83
High Courts08 Jul 2014Allowed
Pawan Nayak Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0115
High Courts08 Jul 2014Allowed
Habib Khan Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0114
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 333Protection of Children from Sexual Offences Act, 2012 — Section 6
High Courts08 Jul 2014Allowed
Bhogiram Vs Dularibai
Madhya Pradesh High Court · (2014) 07 MP CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 125(3), 482Family Courts Act, 1984 — Section 19(4)
High Courts08 Jul 2014Dismissed
Kanchan Batham Vs Vinay Kumar Bairagi
Madhya Pradesh High Court · (2014) 07 MP CK 0112
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 100
High Courts08 Jul 2014Disposed Off
Rajesh Bhadoriya Vs Union of India
Madhya Pradesh High Court · (2014) 07 MP CK 0102
Works of the Defence Act, 1903 — Section 3, 7
High Courts08 Jul 2014Dismissed
State of MP Vs Satya Dev Sharma
Madhya Pradesh High Court · (2014) 07 MP CK 0074
Limitation Act, 1963 — Section 5
High Courts08 Jul 2014Disposed Off
Sharif Khan Vs Municipal Council
Madhya Pradesh High Court · (2014) 07 MP CK 0073
Madhya Pradesh Municipal Corporation Act, 1956 — Section 3(8)Madhya Pradesh Municipalities Act, 1961 — Section 308, 323
High Courts08 Jul 2014Dismissed
Moolchand Vs Vishan Singh
Madhya Pradesh High Court · (2014) 07 MP CK 0033
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2014Dismissed
Govind Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0032
Civil Procedure Code, 1908 (CPC) — Section 100