High Courts07 Jul 2014Dismissed
Munni Bai Vs Ram Dulari
Madhya Pradesh High Court · (2014) 07 MP CK 0088
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 834 of 2,383
High Courts07 Jul 2014
The State of Madhya Pradesh Vs Amarjeet Mishra
Madhya Pradesh High Court · (2014) 07 MP CK 0039
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts07 Jul 2014
Mohan Singh Lawana Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0038
High Courts07 Jul 2014Dismissed
Sher Singh Vs Mullu
Madhya Pradesh High Court · (2014) 07 MP CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2014Dismissed
Nirmla Dixit Vs Suresh Kumar Jain
Madhya Pradesh High Court · (2014) 07 MP CK 0031
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Jul 2014
H.S. Gour Vishwavidyalaya Vs Gopal Kishna Gupta
Madhya Pradesh High Court · (2014) 07 MP CK 0003
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2
High Courts07 Jul 2014
Dinesh Kumar Garg Vs Union of India Mukul Kumar Singh Vs Coal India Limited Surendra Prasad Vs Chairman Coal Bhawan Coal India Limited
Madhya Pradesh High Court · (2014) 07 MP CK 0002
High Courts04 Jul 2014Partly Allowed
Manoj Tiwari Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0271
Constitution of India, 1950 — Article 14, 226
High Courts04 Jul 2014Allowed
Kamlini Gupta Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0269
Constitution of India, 1950 — Article 226
High Courts04 Jul 2014Allowed
Prabhoj Kaur Vs The State Of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0268
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-A, 406, 420, 467, 468
High Courts04 Jul 2014Disposed Off
Ramrati Vs Madhuri Singh
Madhya Pradesh High Court · (2014) 07 MP CK 0253
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts04 Jul 2014Disposed Off
Ku. Rajni Kushwah Vs The State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0248
Chhattisgarh Niji Kshetra Vishwavidhyalaya (Sthapana Aur Viniyaman) Adhiniyam, 2002 — Section 25
High Courts04 Jul 2014
Hemant Solanki Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0040
Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5Madhya Pradesh Societies Registrikaran Adhiniyam, 1973 — Section 40
High Courts03 Jul 2014
Army Public School Vs Ramdhan Sharma
Madhya Pradesh High Court · (2014) 4 MPJR 137
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 10(4), 11(3), 2(a), 2(j), 2(k)
High Courts03 Jul 2014
Essar Project (India) Ltd. Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0275
Madhya Pradesh Value Added Tax Act, 2002 — Section 46, 52
High Courts03 Jul 2014Allowed
Ram Pratap Baiga Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0272
High Courts03 Jul 2014Allowed
Shashi Tomar Vs Ashok Rajoriya
Madhya Pradesh High Court · (2014) 07 MP CK 0267
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227Madhya Pradesh Land Revenue Code, 1959 — Section 129
High Courts03 Jul 2014Dismissed
Krishna Sharan Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0250
Constitution of India, 1950 — Article 226
High Courts03 Jul 2014
Nachiketa Kumar Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2014) 07 MP CK 0247
Madhya Pradesh Land Revenue Code, 1959 — Section 247Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 24-A
High Courts03 Jul 2014Dismissed
Rakesh Rathore Vs State of M.P.
Madhya Pradesh High Court · (2014) 07 MP CK 0241
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 111, 438Penal Code, 1860 (IPC) — Section 399, 400, 402