CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

47,648 judgments · page 836 of 2,383

High Courts02 Jul 2014Dismissed

Ramraj Vs State of MP

Madhya Pradesh High Court · (2014) 07 MP CK 0036

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, 100, 11
Read judgment
High Courts01 Jul 2014Allowed

Kripal Vs State of M.P.

Madhya Pradesh High Court · (2014) 07 MP CK 0193

Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 3, 3(2), 8
Read judgment
High Courts30 Jun 2014Dismissed

Manoj Kushwah Vs Chhotelal

Madhya Pradesh High Court · (2014) 4 MPHT 178 : (2014) 3 MPLJ 521

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115Suits Valuation Act, 1887 — Section 7, 7(iv)(c), 8
Read judgment
High Courts30 Jun 2014Allowed

Phool Chand Vs State of M.P.

Madhya Pradesh High Court · (2014) 4 MPHT 63

Criminal Procedure Code, 1973 (CrPC) — Section 294, 374Penal Code, 1860 (IPC) — Section 376, 376(1)
Read judgment
High Courts27 Jun 2014Disposed Off

Ramkishore Vashist Vs Mithlesh

Madhya Pradesh High Court · (2014) 06 MP CK 0190

Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5, Order 18 Rule 3Evidence Act, 1872 — Section 101
Read judgment