High Courts20 Jun 2014
Alok Jain Vs Gorelal
Madhya Pradesh High Court · (2014) 3 MPHT 483
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,648 judgments · page 841 of 2,383
High Courts20 Jun 2014
Ajay Kumar Sahu Vs Director General of CRPF
Madhya Pradesh High Court · (2014) 4 MPLJ 89
High Courts20 Jun 2014Allowed
Madhu Sharma Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0171
Criminal Procedure Code, 1973 (CrPC) — Section 301(2), 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304-B, 34, 498-A
High Courts20 Jun 2014
Rambabu Tengar Vs Kamal
Madhya Pradesh High Court · (2014) 06 MP CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 364A, 365
High Courts20 Jun 2014Dismissed
Alli Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 397(2), 401Penal Code, 1860 (IPC) — Section 376
High Courts20 Jun 2014Partly Allowed
Raj Kumar Singh Vs Shanti Raghuvanshi
Madhya Pradesh High Court · (2014) 06 MP CK 0160
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5, 151Constitution of India, 1950 — Article 227Hindu Adoptions and Maintenance Act, 1956 — Section 11, 6(i), 8
High Courts20 Jun 2014Dismissed
Bacchraj Singh Vs Central Industrial Security Force
Madhya Pradesh High Court · (2014) 06 MP CK 0142
High Courts20 Jun 2014Dismissed
Salikram Vs Munni Bai
Madhya Pradesh High Court · (2014) 06 MP CK 0141
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Adoptions and Maintenance Act, 1956 — Section 10, 10, 11, 12, 13
High Courts20 Jun 2014Disposed Off
Sanman Singh Vs Munni Bai
Madhya Pradesh High Court · (2014) 06 MP CK 0140
Constitution of India, 1950 — Article 226
High Courts20 Jun 2014Disposed Off
Sharad Kumar Bansal Vs Union of India
Madhya Pradesh High Court · (2014) 06 MP CK 0091
Constitution of India, 1950 — Article 226
High Courts20 Jun 2014
The Commissioner of income Tax Vs Avinash Chawla and Company
Madhya Pradesh High Court · (2014) 06 MP CK 0090
Income Tax Act, 1961 — Section 145(3), 260A
High Courts20 Jun 2014Dismissed
Brijesh Kumar Trivedi Vs Lali Bai
Madhya Pradesh High Court · (2014) 06 MP CK 0071
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Constitution of India, 1950 — Article 227
High Courts20 Jun 2014Disposed Off
Jabbar Khan Vs Rauf Beg
Madhya Pradesh High Court · (2014) 4 MPHT 181 : (2014) 3 MPLJ 573
Constitution of India, 1950 — Article 227
High Courts20 Jun 2014Disposed Off
Umakant Dubey Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0030
High Courts20 Jun 2014
Phool Chand Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2014) CriLJ 4789
Criminal Procedure Code, 1973 (CrPC) — Section 294, 374Penal Code, 1860 (IPC) — Section 376, 376(1)
High Courts20 Jun 2014Disposed Off
Ajay Ku. Sahu Vs Director General of CRPF
Madhya Pradesh High Court · (2015) 1 MPHT 176 : (2014) 4 MPHT 51
High Courts20 Jun 2014Dismissed
Shivraj Singh Vs Raghuveer
Madhya Pradesh High Court · (2014) 06 MP CK 0006
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53
High Courts19 Jun 2014Dismissed
Barelal Vs Narvadi
Madhya Pradesh High Court · (2014) 06 MP CK 0172
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts19 Jun 2014Dismissed
Kishanlal Vs Chhidda
Madhya Pradesh High Court · (2014) 06 MP CK 0169
Evidence Act, 1872 — Section 68
High Courts19 Jun 2014
Pankaj Singh Chauhan Vs State of M.P.
Madhya Pradesh High Court · (2014) 06 MP CK 0168
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 323, 365, 376(d), 394