High Courts13 May 2015Dismissed
State of Madhya Pradesh Vs Shrimant Tukojirao Panwar
Madhya Pradesh High Court · (2015) 3 MPHT 359 : (2015) 3 MPLJ 705
Limitation Act, 1963 - Section 5Madhya Pradesh Land Revenue Code, 1959 - Section 57(3)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 752 of 2,382
High Courts13 May 2015Partly Allowed
Prateeksha Parmar Vs Board of Secondary Education
Madhya Pradesh High Court · (2015) 05 MP CK 0016
Constitution of India, 1950 - Article 226
High Courts13 May 2015Disposed off
Little Angels Shiksha Samiti and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 137
Commission for Protection of Child Rights Act, 2005 - Section 12, 14, 15, 17, 18Companies Act, 1956 - Section 25Constitution of India, 1950 - Article 142, 19(1)(g), 19(6), 226, 243ZD
High Courts13 May 2015Allowed
Suresh Singh and Others Vs Gajendra Singh and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 201, 302, 304B, 498A
High Courts13 May 2015Disposed off
Dwarika Prasad Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0008
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Land Revenue Code, 1959 - Section 162
High Courts13 May 2015Dismissed
Meena Vs Sunil Singhai
Madhya Pradesh High Court · (2015) 05 MP CK 0007
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7
High Courts13 May 2015Dismissed
Shiv Raj Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 439, 439(2), 482Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 6Penal Code, 1860 (IPC) - Section 409, 420
High Courts12 May 2015Dismissed
Mahesh Chand Gangil and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 179
Constitution of India, 1950 - Article 226
High Courts12 May 2015Allowed
Savani Vaghela Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) LabIC 3152 : (2015) 3 MPLJ 402
High Courts12 May 2015Dismissed
Sabir and Brothers Vs Rajesh Sen and Others
Madhya Pradesh High Court · (2015) 146 FLR 691 : (2015) LLR 1061 : (2015) 3 MPHT 216 : (2015) 3 MPLJ 551
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Constitution of India, 1950 - Article 227Payment of Wages Act, 1936 - Section 15(2), 17, 17(1-A)
High Courts12 May 2015Allowed
Mahendri Chourasia Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0066
Constitution of India, 1950 - Article 14, 16, 226
High Courts12 May 2015Allowed
Charan Singh Shakya Vs State of M.P.
Madhya Pradesh High Court · (2015) 05 MP CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 188, 405, 409
High Courts12 May 2015Partly Allowed
Pahelwan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0014
Penal Code, 1860 (IPC) - Section 323, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts12 May 2015Disposed off
Anoop Singh and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0012
Criminal Procedure Code, 1973 (CrPC) - Section 200, 204, 204(1)(a), 482Penal Code, 1860 (IPC) - Section 294, 405, 406, 506 (II), 506(II)
High Courts11 May 2015Dismissed
Fahim Khan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0085
Penal Code, 1860 (IPC) - Section 304A, 338, 366, 376, 506Prevention of Corruption Act, 1988 - Section 13 (1)(e), 13(1)
High Courts11 May 2015
Sunita Bai and Others Vs Devilal and Others
Madhya Pradesh High Court · (2015) 2 MPLJ 653
High Courts11 May 2015Dismissed
Jandel Singh Vs Ramlali Sharma and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0065
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 36
High Courts11 May 2015Disposed off
Ram Naresh Upadhyaya and Others Vs Asha Bai Chaudhury
Madhya Pradesh High Court · (2015) 3 MPHT 83
Criminal Procedure Code, 1973 (CrPC) - Section 197, 397, 401Penal Code, 1860 (IPC) - Section 100, 120-B, 166, 302, 304
High Courts11 May 2015Allowed
Central Ware House and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0018
Constitution of India, 1950 - Article 226, 227, 32
High Courts11 May 2015Disposed off
Balaji Developers and Others Vs State of MP and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0017
Constitution of India, 1950 - Article 226Madhya Pradesh Society Registrikaran Adhiniyam, 1973 - Section 26, 27, 28, 29, 30