High Courts20 May 2015Allowed
K.N. Singh Infratech Pvt. Ltd. Vs Montecarlo Construction Ltd.
Madhya Pradesh High Court · (2015) 6 ARBLR 118 : (2015) 3 MPLJ 125
Arbitration and Conciliation Act, 1996 - Section 11(6)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 751 of 2,382
High Courts16 May 2015
Rohit Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0064
Constitution of India, 1950 - Article 14
High Courts15 May 2015Allowed
Kanhaiya and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0092
Penal Code, 1860 (IPC) - Section 147, 149, 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xiv)
High Courts15 May 2015Disposed off
E-2 Rahawasi Sudhar Samiti, Bhopal and Others Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0089
Constitution of India, 1950 - Article 14, 21, 226
High Courts15 May 2015Disposed off
E-2 Rahawasi Sudhar Samiti and Others Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0080
Constitution of India, 1950 - Article 14, 21, 226
High Courts15 May 2015Partly Allowed
Yash Vidyarthi Vs Central Bureau of Investigation
Madhya Pradesh High Court · (2015) 3 MPHT 352
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 120-B, 419, 420, 467Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts15 May 2015Dismissed
Rajeev Kumar Sharma Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2015 MP 92
Constitution of India, 1950 - Article 226
High Courts15 May 2015
Hari Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0030
Penal Code, 1860 (IPC) - Section 376(2), 506, 506-IIScheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts15 May 2015Dismissed
Lata Bhargava Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 MPHT 93
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 437, 439Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 3(1)Penal Code, 1860 (IPC) - Section 120-B, 406, 420
High Courts15 May 2015Partly Allowed
Omprakash Chouhan and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 JLJ 344
Constitution of India, 1950 - Article 226Penal Code, 1860 (IPC) - Section 294, 323, 324, 325, 34
High Courts15 May 2015Dismissed
Parvej Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0004
Constitution of India, 1950 - Article 226National Security Act, 1980 - Section 10, 3(2)
High Courts14 May 2015
Manvendra Yadav Vs Survesh and Others
Madhya Pradesh High Court · (2015) 3 JLJ 53 : (2015) 3 MPJR 34
Criminal Procedure Code, 1973 (CrPC) - Section 125, 126(2), 482General Clauses Act, 1897 - Section 27
High Courts14 May 2015Dismissed
Manish Agrawal Vs C.N. Rao and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0091
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10
High Courts14 May 2015Dismissed
Manish Agrawal Vs Basant Keshav Pataskar and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0090
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10
High Courts14 May 2015Dismissed
Kayum Mohd. and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0088
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2 (1)
High Courts14 May 2015Dismissed
Manish Agrawal Vs C. Shrikarni and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0034
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10
High Courts14 May 2015Dismissed
Manish Agrawal Vs Prabhanshu Ranjan Shukla and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0032
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 10
High Courts14 May 2015Allowed
Savitri Bai and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0031
Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107, 109, 304-B, 306, 498-A
High Courts14 May 2015Dismissed
Ranjeet Ahirwar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0013
Constitution of India, 1950 - Article 226
High Courts13 May 2015Allowed
Sukhwati Bai and Others Vs Kunwarlal and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0087
Limitation Act, 1963 - Section 5