High Courts18 Jun 2015Allowed
Kansa Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 29 : (2015) 4 MPLJ 151
Constitution of India, 1950 - Article 14, 21
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 750 of 2,382
High Courts18 Jun 2015Dismissed
Manoj Kumar Agrawal Vs Nepa Limited
Madhya Pradesh High Court · (2015) 06 MP CK 0050
Arbitration and Conciliation Act, 1996 - Section 11(4), 11(5), 11(6), 12, 13
High Courts18 Jun 2015Disposed off
Anupama Gupta Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0026
Constitution of India, 1950 - Article 14, 16, 226
High Courts18 Jun 2015Disposed off
Raja Bhaiya Yadav Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0025
High Courts17 Jun 2015
Murlidhar Pinjani and Others Vs Satyakam Tendon and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 590
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26, Order 41 Rule 24, 107, 115, 151Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 10, 28, 28(1), 9
High Courts17 Jun 2015Disposed off
Phoolan Devi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 173, 174, 482Penal Code, 1860 (IPC) - Section 109, 114, 120-B, 306, 34
High Courts17 Jun 2015Dismissed
Phulel Prasad Patel Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 438Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 304-B, 34, 498-A
High Courts16 Jun 2015Dismissed
Sunil Agarwal Vs Vinod Kumar Goyal
Madhya Pradesh High Court · (2015) 06 MP CK 0024
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 100Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12 (1)(f), 12(1)(f), 12(1)(k)Motor Vehicles Act, 1988 - Section 140, 166
High Courts16 Jun 2015Dismissed
Narendra Singh Vs State of M.P.
Madhya Pradesh High Court · (2015) 4 Crimes 395
Arms Act, 1959 - Section 25, 27, 30Criminal Procedure Code, 1973 (CrPC) - Section 161, 397, 401Evidence Act, 1872 - Section 27
High Courts15 Jun 2015Dismissed
Radhelal Vs Vishwanath
Madhya Pradesh High Court · (2015) 06 MP CK 0047
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts15 Jun 2015Disposed off
Mohammad Jakir Vs Ruksana and Others
Madhya Pradesh High Court · (2015) 3 MPHT 391
Criminal Procedure Code, 1973 (CrPC) - Section 125(2), 127
High Courts15 Jun 2015Dismissed
Anil Maloo and Others Vs Nitin Kasera
Madhya Pradesh High Court · (2015) 3 MPHT 388
Criminal Procedure Code, 1973 (CrPC) - Section 204(2), 244, 246, 482Penal Code, 1860 (IPC) - Section 120-B, 420
High Courts15 Jun 2015Dismissed
Vishwa Jagriti Mission (Regd) and Others Vs M.P. Mansinghka Charities and Others
Madhya Pradesh High Court · (2015) 3 MPHT 378
Criminal Procedure Code, 1973 (CrPC) - Section 200, 482Evidence Act, 1872 - Section 106Income Tax Act, 1961 - Section 11, 11(2), 12-A, 12-AA, 80-G
High Courts15 Jun 2015Dismissed
Chief General Manager Telecom and Others Vs Rameshwar Dayal Shrivastava
Madhya Pradesh High Court · (2015) 06 MP CK 0023
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 25(F), 25-B, 25F
High Courts15 Jun 2015Dismissed
Vimlesh Kumar Maurya Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0021
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 438Income Tax Act, 1961 - Section 65
High Courts08 Jun 2015Dismissed
Shree Mohan Sugar Mills Ltd. Vs Registrar of Companies and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 221
Companies Act, 1956 - Section 111, 291, 3, 3(3), 3(4)Sick Industrial Companies (Special Provisions) Act, 1985 - Section 3(4)
High Courts26 May 2015Disposed off
Vimal Kumar Suri and Others Vs Chanchal Bhaseen and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0029
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 52
High Courts25 May 2015Partly Allowed
Khushird Bee Vs Ravindra Singh and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0070
Motor Vehicles Act, 1988 - Section 173(1)
High Courts21 May 2015Allowed
Anurima Vs Sunil Mehta
Madhya Pradesh High Court · (2016) 1 MPLJ 333
Constitution of India, 1950 - Article 11, 19, 19(1)(a), 19(2), 21Evidence Act, 1872 - Section 65(b)Hindu Marriage Act, 1955 - Section 13
High Courts21 May 2015Allowed
Ramprasad Lodhi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 161, 311, 482Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107, 109, 306, 498-A