High Courts30 Jun 2015
Rajaram Nanda Vs Vinay Ranjan Mishra
Madhya Pradesh High Court · (2015) 06 MP CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 256Negotiable Instruments Act, 1881 (NI) - Section 138
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 748 of 2,382
High Courts30 Jun 2015Disposed off
J.K. Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0045
Madhya Pradesh Land Revenue Code, 1959 - Section 181, 182, 182 (2)
High Courts30 Jun 2015Disposed off
K.L. Sahu Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0039
Madhya Pradesh Land Revenue Code, 1959 - Section 181, 182, 182(2)
High Courts30 Jun 2015
Umadatt Mishra Vs Vidyashankar Mehta
Madhya Pradesh High Court · (2015) 06 MP CK 0032
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11 (d)Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12 (1) (a) (c) (e)
High Courts30 Jun 2015
Vinita Rajput Vs Deepak
Madhya Pradesh High Court · (2015) 06 MP CK 0031
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10Hindu Marriage Act, 1955 - Section 13, 19, 9
High Courts30 Jun 2015Partly Allowed
Fateh Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 229Penal Code, 1860 (IPC) - Section 302, 304(II), 84
High Courts30 Jun 2015Allowed
Tabassum Vs Shabbir Hussain
Madhya Pradesh High Court · (2015) 06 MP CK 0018
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10
High Courts29 Jun 2015
Bhawati Choudhary Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 107, 306
High Courts29 Jun 2015Dismissed
State of M.P. and Others Vs Manju Shukla
Madhya Pradesh High Court · (2015) 3 MPLJ 444
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts29 Jun 2015Dismissed
Mukund Singh Jadon and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0028
High Courts29 Jun 2015Dismissed
Dal Chand Sharma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0017
High Courts29 Jun 2015Dismissed
Pratibha Mohta Vs Sanjay Baori and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 141
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 8 Rule 1(A)(3)Constitution of India, 1950 - Article 227Madhya Pradesh Civil Courts Act, 1958 - Section 10, 2
High Courts29 Jun 2015Dismissed
Vipin Goel Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0013
Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 164, 438, 439, 46, 82Evidence Act, 1872 - Section 27
High Courts26 Jun 2015Disposed off
Ram Swaroop Chaturvedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 673
Constitution of India, 1950 - Article 226
High Courts26 Jun 2015Disposed off
Ramswaroop Chaturvedi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0046
Constitution of India, 1950 - Article 226
High Courts26 Jun 2015Partly Allowed
Bahoriya Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0040
Penal Code, 1860 (IPC) - Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)
High Courts26 Jun 2015Allowed
M.C. Agrawal Vs M.P. Warehousing and Logistics Corporation and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0011
Constitution of India, 1950 - Article 19, 19(1)(f), 300-A, 31(1), 32
High Courts26 Jun 2015Partly Allowed
Link Utsav Auto System Pvt. Ltd. Vs State of M.P.
Madhya Pradesh High Court · (2015) 06 MP CK 0010
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 109(3), 41(6)
High Courts25 Jun 2015Dismissed
Ramswaroop Pandre Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 453
High Courts25 Jun 2015Dismissed
Prabha Sharma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0048
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Madhya Pradesh Land Revenue Code, 1959 - Section 248