High Courts09 Jul 2015Partly Allowed
Kishore Raikwar Vs Gopal Raikwar
Madhya Pradesh High Court · (2015) 07 MP CK 0079
Civil Procedure Code, 1908 (CPC) - Section 11Evidence Act, 1872 - Section 40
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 746 of 2,382
High Courts09 Jul 2015Dismissed
Brajesh Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 195
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Dismissed
Prashant Sharma Vs Mahrshi Patanjali, Sanskrit Sansthan Bhopalam
Madhya Pradesh High Court · (2015) 07 MP CK 0030
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Dismissed
Jitendra Kanjolia Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0029
Constitution of India, 1950 - Article 226
High Courts09 Jul 2015Allowed
Dharmendra Sharma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0028
High Courts08 Jul 2015Dismissed
Shashi Bhusan Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0047
Arms Act, 1959 - Section 13, 13(2A), 14, 14(1), 14(1)(b)(i)
High Courts08 Jul 2015Allowed
Biharilal Gupta Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0024
Essential Commodities Act, 1955 - Section 3, 7
High Courts07 Jul 2015Dismissed
Arpit Jain Vs Vijay Sisodiya
Madhya Pradesh High Court · (2015) 3 JLJ 57
Criminal Procedure Code, 1973 (CrPC) - Section 200, 379, 482Negotiable Instruments Act, 1881 (NI) - Section 138Penal Code, 1860 (IPC) - Section 379
High Courts07 Jul 2015Dismissed
Raju Rajak Vs Jokulal
Madhya Pradesh High Court · (2015) 07 MP CK 0041
Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 17, Order 17 Rule 2, Order 17 Rule 3(b), Order 43 Rule 1(c)Constitution of India, 1950 - Article 227
High Courts07 Jul 2015Dismissed
Shakti Pratap Singh Kirar Vs State of M.P.
Madhya Pradesh High Court · (2015) 07 MP CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 438Evidence Act, 1872 - Section 27Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4
High Courts07 Jul 2015
Commissioner of Income Tax and Others Vs Keti Construction Ltd. and Others
Madhya Pradesh High Court · (2015) 280 CTR 73 : (2016) 380 ITR 82
Central Sales Tax Act, 1956 - Section 9(2)Income Tax Act, 1961 - Section 132, 132(4), 139, 139(1), 139(5)
High Courts06 Jul 2015Dismissed
Pushpa Devi Vs Shivsai Mandir Trust
Madhya Pradesh High Court · (2015) 07 MP CK 0072
Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 20, 3, 3 (2), 3(2)Transfer of Property Act, 1882 - Section 106
High Courts06 Jul 2015Allowed
Rajeev Ranjan and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 MPJR 106
Criminal Procedure Code, 1973 (CrPC) - Section 221, 221(1), 313Penal Code, 1860 (IPC) - Section 107, 109, 304B, 304-B, 306
High Courts06 Jul 2015Disposed off
Satish Kumar Verma Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0054
High Courts06 Jul 2015Allowed
Manish Soni and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 294, 498-A, 506
High Courts06 Jul 2015Disposed off
Raj Bahadur Singh and Others Vs Union of India
Madhya Pradesh High Court · (2015) 07 MP CK 0042
Penal Code, 1860 (IPC) - Section 177, 182, 463, 464, 465
High Courts06 Jul 2015Disposed off
Santosh Kumar Tripathi and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0040
Penal Code, 1860 (IPC) - Section 177, 182, 463, 464, 465
High Courts06 Jul 2015Allowed
Lekhraj Rawal Vs Kirti Kumar P. Ganeriwala
Madhya Pradesh High Court · (2015) 07 MP CK 0026
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts06 Jul 2015Allowed
Shankersingh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 157Penal Code, 1860 (IPC) - Section 376(1)
High Courts06 Jul 2015Allowed
National Fertilizer Ltd. Vs Bhagwan Das Pal
Madhya Pradesh High Court · (2015) 07 MP CK 0021
Constitution of India, 1950 - Article 226, 227