High Courts03 Jul 2015Allowed
State of M.P. Vs Vipin Goyal
Madhya Pradesh High Court · (2015) 2 JLJ 439
Criminal Procedure Code, 1973 (CrPC) - Section 167, 167(2), 439, 482, 57Penal Code, 1860 (IPC) - Section 120B, 409, 420
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Madhya Pradesh High Court judgments
47,638 judgments · page 747 of 2,382
High Courts03 Jul 2015Dismissed
Pavan Singh Chauhan Vs Vishnu Singh Chauhan
Madhya Pradesh High Court · (2015) 07 MP CK 0067
Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b), 139
High Courts03 Jul 2015Dismissed
Mahendra Lodhi Vs Indian Oil Corporation
Madhya Pradesh High Court · (2015) 07 MP CK 0055
Constitution of India, 1950 - Article 12, 14, 226, 298, 32
High Courts03 Jul 2015Allowed
Khet Singh and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2016) 1 DMC 233
Penal Code, 1860 (IPC) - Section 304-B, 498-A
High Courts02 Jul 2015Dismissed
Shahprabha Dubey Vs Secretary, The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0071
High Courts02 Jul 2015Partly Allowed
Sanjay Singh Thakur Vs Kiran Thakur
Madhya Pradesh High Court · (2015) 3 MPLJ 456
Criminal Procedure Code, 1973 (CrPC) - Section 127, 24Hindu Marriage Act, 1955 - Section 13(b), 13-B, 24
High Courts02 Jul 2015Allowed
Aashima Goyal Vs Pt. Dwarka Prasad Mishra IIITDM and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0064
High Courts02 Jul 2015
Aashima Goyal Vs Dwarka Prasad Mishra and Others
Madhya Pradesh High Court · AIR 2015 MP 130 : (2015) 147 FLR 1090
High Courts02 Jul 2015Disposed off
Harnam Singh Yadav Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0062
High Courts02 Jul 2015Dismissed
Shahprabha Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0056
High Courts02 Jul 2015Disposed off
Raj Kumar Damade Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0020
Constitution of India, 1950 - Article 226
High Courts02 Jul 2015Partly Allowed
Munna Lal Pant Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0018
High Courts01 Jul 2015Dismissed
Hari Singh Gour Vishwavidyalaya Vs Satya Prakash Upadhyay and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0066
Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts01 Jul 2015Dismissed
Majid Khan Vs Anita Kalyan
Madhya Pradesh High Court · (2015) 07 MP CK 0022
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 145Negotiable Instruments Act, 1881 (NI) - Section 138, 145
High Courts01 Jul 2015Dismissed
Nagar Palika Nigam Vs Arun Sharma
Madhya Pradesh High Court · (2015) 07 MP CK 0019
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2(oo), 2(oo)(bb), 2(ra), 25-B, 25-B(2)(a)(ii)
High Courts01 Jul 2015Dismissed
Rekha Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2016) LabIC 419 : (2015) 3 MPLJ 459
High Courts01 Jul 2015Allowed
Gyanjeet Sewa Mission Trust Vs Union of India and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 657
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10A, 6 (2)
High Courts01 Jul 2015Allowed
RKDF Medical College Hospital and Research Centre Vs Union of India and Others
Madhya Pradesh High Court · (2015) 2 JLJ 398 : (2015) 3 MPLJ 611
Constitution of India, 1950 - Article 226Indian Medical Council Act, 1956 - Section 10(A)(4), 10A, 10A(4), 11(2), 19A
High Courts30 Jun 2015Disposed off
Dilip Manglani Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0059
Motor Vehicles Act, 1988 - Section 71, 71(1), 71(3)(a), 72, 80
High Courts30 Jun 2015Dismissed
M.P. Madhya Kshetra Vidyut Vitran Company Ltd. Vs Schaltech Automation P. Ltd.
Madhya Pradesh High Court · (2015) 3 MPLJ 435
Arbitration and Conciliation Act, 1996 - Section 11(6)Civil Procedure Code, 1908 (CPC) - Order 5 Rule 5, Order 5 Rule 5, Order 5 Rule 9, Order 5 Rule 9(5)