High Courts17 Jul 2015Partly Allowed
Sardar singh Vs State of M.P.
Madhya Pradesh High Court · (2016) 1 JLJ 40
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Madhya Pradesh Excise Act, 1915 - Section 34(2), 46, 47, 47-2
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Madhya Pradesh High Court judgments
47,638 judgments · page 745 of 2,382
High Courts17 Jul 2015Dismissed
Sunil Kumar Verma Vs Kamala Bai
Madhya Pradesh High Court · (2015) 07 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13, 25, 28
High Courts16 Jul 2015
Vipul Pandey Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 116
Arms Act, 1959 - Section 24, 27Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154(3), 156(3), 197, 200, 202
High Courts16 Jul 2015Allowed
Ramswaroop and Others Vs National Highway Authority of India and Others
Madhya Pradesh High Court · (2015) 3 MPJR 95
Constitution of India, 1950 - Article 226National Highways Act, 1956 - Section 3A, 3B, 3C, 3D, 3G
High Courts16 Jul 2015Allowed
Rajesh Wadhvani and Others Vs Shyamnath Sharma and Others
Madhya Pradesh High Court · (2015) 3 MPJR 92
Constitution of India, 1950 - Article 226, 227
High Courts15 Jul 2015Allowed
Kuldeep Singh Kushwah and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 3 JLJ 71 : (2015) 4 MPLJ 162
High Courts15 Jul 2015Partly Allowed
Narayan Das and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 147 FLR 290 : (2015) 3 LLN 724
Constitution of India, 1950 - Article 14, 16Factories Act, 1948 - Section 2Industrial Disputes Act, 1947 - Section 25F, 25F (a), 25F(a), 25F(c), 25G
High Courts14 Jul 2015
Pratap Singh Vs State of MP
Madhya Pradesh High Court · (2015) 3 MPJR 219
Constitution of India, 1950 - Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1), 41-A, 436, 437Evidence Act, 1872 - Section 27, 3, 30
High Courts14 Jul 2015Disposed off
Sandeep Sharma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0014
High Courts14 Jul 2015Dismissed
Symbiotec Pharmalab Pvt. Ltd. and Others Vs GAIL (India) Ltd. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 619
Arbitration Act, 1940 - Section 30, 33Constitution of India, 1950 - Article 12, 226Contract Act, 1872 - Section 74
High Courts14 Jul 2015Disposed Off
Shikha Agrawal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPJR 59
Constitution of India, 1950 - Article 226
High Courts13 Jul 2015Disposed off
M.P. Power Generation Co. Pvt. Ltd. Vs Ansaldo Energia SPS
Madhya Pradesh High Court · (2015) 3 MPLJ 681
Arbitration and Conciliation Act, 1996 - Section 34, 37Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11(2), Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 17, Order 21 Rule 17(1-A)Constitution of India, 1950 - Article 227
High Courts13 Jul 2015Partly Allowed
Seth Mohanlal Hiralal Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 MPLJ 463
Arbitration Act, 1940 - Section 20, 34, 34(2)(a), 34(2)(b)(ii), 8Arbitration and Conciliation Act, 1996 - Section 34, 37Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 20(2), 7
High Courts13 Jul 2015Allowed
Rajesh Kumar Jain and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 148 FLR 506 : (2015) 4 LLN 506
High Courts13 Jul 2015Partly Allowed
Sunita Devi and Others Vs Rakesh Kumar Jain
Madhya Pradesh High Court · (2015) 07 MP CK 0033
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1, Order 43 Rule 1 (r)Constitution of India, 1950 - Article 227
High Courts13 Jul 2015Disposed Off
Ram Niwas Tiwari and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPJR 61
Constitution of India, 1950 - Article 226
High Courts10 Jul 2015
Commissioner of Income Tax Vs Mechmen 11-C
Madhya Pradesh High Court · (2015) 280 CTR 198 : (2016) 380 ITR 591 : (2015) 233 TAXMAN 540
Income Tax Act, 1961 - Section 132, 132(1), 132A, 133A, 139
High Courts10 Jul 2015Partly Allowed
Lakhanlal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0031
Penal Code, 1860 (IPC) - Section 307
High Courts10 Jul 2015Dismissed
Ramkaran and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 698
Madhya Pradesh General Clauses Act, 1957 - Section 21Madhya Pradesh Krishi Upaj Mandi Adhiniyam, 1972 - Section 2(g), 3, 4, 5, 5(1)
High Courts09 Jul 2015Dismissed
Manoj Kumar and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 JLJ 88 : (2015) 3 MPJR 130
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 27, 299, 300, 302, 304