High Courts28 Jul 2015
Shyambai and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 07 MP CK 0050
Penal Code, 1860 (IPC) - Section 107, 306, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 744 of 2,382
High Courts28 Jul 2015Allowed
Mohammad Yaqoob Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0045
High Courts28 Jul 2015Allowed
M.P. State Civil Supplies Corporation Ltd. Vs K.D. Transport
Madhya Pradesh High Court · (2015) 4 MPLJ 211
Arbitration and Conciliation Act, 1996 - Section 34, 34(2), 34(2)(a), 34(2)(b)(ii), 37
High Courts27 Jul 2015Dismissed
Lalman Singh Patel Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0082
Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 110Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities Act, 1980 - Section 3(1), 3(2), 3(3)
High Courts27 Jul 2015Dismissed
State of M.P. Vs Krishna Bai and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 199
Constitution of India, 1950 - Article 136, 226, 227Contract Act, 1872 - Section 13(3)(ii)Land Acquisition Act, 1894 - Section 4
High Courts23 Jul 2015Allowed
Raj Kumar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 DMC 495
Criminal Procedure Code, 1973 (CrPC) - Section 221, 313Penal Code, 1860 (IPC) - Section 302, 304B, 306, 34, 498 A
High Courts23 Jul 2015
Aabha Dubey Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 138
Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts22 Jul 2015Dismissed
Neeti Development and Leasing Pvt. Ltd. and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 449
Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4, 5-ANational Highways Act, 1956 - Section 3A, 3-A, 3-C, 3-C(1), 3-D
High Courts21 Jul 2015Dismissed
T.P.S. Bhadoriya Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0073
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 13 (1) (a) (d), 13 (2), 13(1) (a) (d), 13(2)
High Courts21 Jul 2015Dismissed
Jawahar Lal Nehru Krishi Vishwavidyalaya Vs J.H. Kotecha and Others
Madhya Pradesh High Court · (2015) 3 JLJ 280 : (2015) 4 MPLJ 36
Arbitration Act, 1940 - Section 20, 30, 30(a), 33, 39 (1) (vii)Contract Act, 1872 - Section 4
High Courts21 Jul 2015Dismissed
Union of India and Others Vs Gopal Das Kabra and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0038
Cantonments Act, 2006 - Section 10(2), 2(d), 2(h), 2(i), 2(r)Constitution of India, 1950 - Article 1(2), 1(3), 226, 243-O(e), 243PCriminal Procedure Code, 1973 (CrPC) - Section 488(8)
High Courts21 Jul 2015Dismissed
Ahsanul Haque Vs Union of India and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0037
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 47 Rule 47Limitation Act, 1963 - Section 5
High Courts20 Jul 2015Dismissed
State of Madhya Pradesh Vs Ramcharan
Madhya Pradesh High Court · (2016) 148 FLR 1052 : (2015) 3 LLJ 610
Constitution of India, 1950 - Article 226, 227Madhya Pradesh Industrial Relations Act, 1960 - Section 108, 31, 61, 65
High Courts20 Jul 2015Dismissed
Officer In Charge Vs Ram Bai
Madhya Pradesh High Court · (2015) 147 FLR 473 : (2015) 3 LLJ 564 : (2016) 1 LLN 440
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1), 12, 12(5), 17
High Courts20 Jul 2015Dismissed
Pannalal Vs Muliabai and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0061
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 6 Rule 17
High Courts20 Jul 2015Dismissed
Kamtheen Security Services Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0060
Constitution of India, 1950 - Article 14, 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts20 Jul 2015Dismissed
Officer In Charge Vs Laxmi Bai
Madhya Pradesh High Court · (2015) 3 LLN 480
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, 10(1), 12, 12(5), 17
High Courts20 Jul 2015Allowed
Munnalal Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 07 MP CK 0058
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(i), 42, 50
High Courts20 Jul 2015Allowed
Astha Foundation for Education Society Vs Union of India and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0053
Indian Medical Council Act, 1956 - Section 10 (A) (4), 10(A)(1)(b), 10A, 10-A, 10-A (4)
High Courts20 Jul 2015Dismissed
Kamlesh Pathak Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 07 MP CK 0051
Constitution of India, 1950 - Article 14, 16