CourtKutchehry.com

COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 742 of 2,382

High Courts13 Aug 2015Allowed

Yakub Khan Vs Roop Singh Thakur

Madhya Pradesh High Court · (2015) 6 MhLj 25 : (2015) 4 MPLJ 150

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
Read judgment
High Courts12 Aug 2015Dismissed

Shailendra Yadav Vs Antima Gupta

Madhya Pradesh High Court · (2015) 08 MP CK 0074

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 9 Rule 7Constitution of India, 1950 - Article 227
Read judgment
High Courts12 Aug 2015

Satyanarayan Vs Atmaram

Madhya Pradesh High Court · (2015) 08 MP CK 0072

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 8 Rule 1A, Order 8 Rule 1A, 115Constitution of India, 1950 - Article 226, 227
Read judgment
High Courts10 Aug 2015Dismissed

Jitu Vs Geetadevi and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0069

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1, Order 47 Rule 47
Read judgment
High Courts07 Aug 2015Dismissed

Omprakash Agrawal Vs Hemendra and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0038

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 41 Rule 1, Order 41 Rule 33, Order 47 Rule 1, Order 47 Rule 47Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22(3)(f)
Read judgment
High Courts07 Aug 2015Dismissed

Chandresh Dhakad Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 6 FLT 189 : (2015) 4 MPLJ 616

Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 451Forest Act, 1927 - Section 29, 4, 52, 52(3), 52(4)(a)
Read judgment