High Courts24 Aug 2015
Praveen Shah Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 641
Electricity (Supply) Act, 1948 - Section 60
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 740 of 2,382
High Courts21 Aug 2015
The Commissioner of Income Tax Vs Global Reality
Madhya Pradesh High Court · (2015) 280 CTR 558 : (2015) 379 ITR 107 : (2015) 234 TAXMAN 677
Income Tax Act, 1961 - Section 80IB, 80-IB, 80IB(10), 80-IB(10), 80IB(10)(a)
High Courts21 Aug 2015Dismissed
Ramswaroop Tyagi Vs Omkarnath Pandey
Madhya Pradesh High Court · (2015) 3 JLJ 109 : (2015) 4 MPLJ 237
Criminal Procedure Code, 1973 (CrPC) - Section 245, 482Negotiable Instruments Act, 1881 (NI) - Section 118, 118(a), 138, 139
High Courts21 Aug 2015Disposed off
Devi Shankar Joshi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0039
High Courts21 Aug 2015Partly Allowed
Restaurant and Lounge Vyapari Association and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 3 MPJR 152
Bombay Police Act, 1951 - Section 134, 33, 33(o)Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003 - Section 21, 3, 3(1), 3(k), 3(n)Constitution of India, 1950 - Article 14, 19, 21, 226, 301
High Courts20 Aug 2015
Bharti Infratel Ltd. Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 86 VST 258
Constitution of India, 1950 - Article 286, 366, 366(29-A), 366(29-A)(1)(d), 366(29A)(d)Finance Act, 1994 - Section 70
High Courts19 Aug 2015Dismissed
Deepak Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 197, 482Penal Code, 1860 (IPC) - Section 120-B
High Courts19 Aug 2015Dismissed
Devendra Singh and Others Vs Madhya Pradesh Shaskiya Karamchari Grah Nirman Samiti and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0078
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(d), Order 9 Rule 9Madhya Pradesh Co-operative Societies Act, 1960 - Section 73Specific Relief Act, 1963 - Section 34
High Courts19 Aug 2015
Sabdal Singh and Others Vs Shivraj Singh Thakur and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 309
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
High Courts19 Aug 2015Disposed Off
Satya Sai Nagrik Sahkari Bank Maryadit Vs Reserve Bank of India
Madhya Pradesh High Court · (2015) 4 BC 619
Banking Regulation Act, 1949 - Section 22, 35-A, 56Constitution of India, 1950 - Article 19, 300A, 300-A, 31
High Courts18 Aug 2015
Commissioner Income Tax Vs Prism Cement Unit
Madhya Pradesh High Court · (2015) 234 TAXMAN 172
Income Tax Act, 1961 - Section 195(2), 201(1), 201(1A), 206C(7), 260-A
High Courts18 Aug 2015Dismissed
State of Madhya Pradesh Vs Santosh Tiwari
Madhya Pradesh High Court · (2015) 08 MP CK 0077
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), 50
High Courts18 Aug 2015Disposed Off
Rambabu Devangan Vs State of M.P. and Others
Madhya Pradesh High Court · (2016) 148 FLR 692 : (2015) 4 MPLJ 290
Constitution of India, 1950 - Article 226
High Courts18 Aug 2015Allowed
Dinkar Singh and Others Vs Municipal Corporation
Madhya Pradesh High Court · (2015) 147 FLR 289 : (2015) LLR 1277
High Courts17 Aug 2015Dismissed
Shri Ram Switchgears Pvt. Ltd. Vs Urban Administration and Development Department
Madhya Pradesh High Court · (2015) 08 MP CK 0048
High Courts17 Aug 2015
Bhanu Iron and Steel Co. Ltd. Vs Customs Central Excise
Madhya Pradesh High Court · (2015) 08 MP CK 0047
Central Excises and Salt Act, 1944 - Section 35-G
High Courts17 Aug 2015Disposed Off
Dheeraj Gada Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 314
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 173(8), 198(2), 391, 397, 482Evidence Act, 1872 - Section 112, 114
High Courts17 Aug 2015Dismissed
Bhanu Iron and Steel Co. Ltd. Vs Commissioner of Cus. & C. Ex., Indore
Madhya Pradesh High Court · (2017) 346 ELT 382
High Courts14 Aug 2015Dismissed
Rajesh Kumar Gupta Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0076
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1, 11Constitution of India, 1950 - Article 226, 227
High Courts14 Aug 2015Dismissed
Pratipal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0068