COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 741 of 2,382

High Courts14 Aug 2015Allowed

Mahinder Singh Bhasin Vs Ssangyong Engineering and Construction Co. Ltd.

Madhya Pradesh High Court · (2015) 6 MhLj 26 : (2015) 4 MPLJ 134

Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138

High Courts14 Aug 2015Disposed off

Shri Krishna Education and Social Welfare Society Vs The State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0066

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 23, 32, 33, 34, 38

High Courts14 Aug 2015Partly Allowed

Kushwah Automobile Service Centre and Others Vs The State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0062

High Courts14 Aug 2015Allowed

Vijay Kanwde Vs Sub Divisional Officer and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 52Penal Code, 1860 (IPC) - Section 120-B, 34

High Courts14 Aug 2015

BCM Organic Chemicals (Indore) Pvt. Ltd. and Others Vs The Commissioner of Commercial Tax and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0046

Constitution of India, 1950 - Article 226

High Courts14 Aug 2015Disposed off

Mohan Agrawal Construction Company Vs Union of India and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0041

Arbitration and Conciliation Act, 1996 - Section 11(6)

High Courts14 Aug 2015Allowed

Pushpa Chaturvedi Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0040

Constitution of India, 1950 - Article 226

High Courts14 Aug 2015

Farook Mohammad Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 1 JLJ 304

Constitution of India, 1950 - Article 226, 227, 243O, 243ZG, 243-ZGMadhya Pradesh Municipalities Act, 1961 - Section 19, 55, 56(3)

High Courts14 Aug 2015Allowed

Jagdishram and Others Vs Girish Pandey and Others

Madhya Pradesh High Court · (2015) 4 MPLJ 128

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 1 Rule 8(5), Order 23 Rule 1(a)Constitution of India, 1950 - Article 227Madhya Pradesh Co-operative Societies Act, 1960 - Section 64

High Courts13 Aug 2015Disposed off

Syncom Healthcare Ltd. Vs Collector Cum Competent Authority

Madhya Pradesh High Court · (2015) 08 MP CK 0070

Banking Regulation Act, 1949 - Section 5Industrial Development Bank of India Act, 1964 - Section 6AMadhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 2(b)

High Courts13 Aug 2015Partly Allowed

Kunji Lal Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 08 MP CK 0065

Penal Code, 1860 (IPC) - Section 397, 511

High Courts13 Aug 2015Allowed

Ashok Kumar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 08 MP CK 0064

Penal Code, 1860 (IPC) - Section 376, 392, 450

High Courts13 Aug 2015Dismissed

Dinesh Chandra Mishra and Others Vs State of M.P. and Others

Madhya Pradesh High Court · (2016) 1 MPLJ 185

High Courts13 Aug 2015Disposed off

Kishan Lal Kewat Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0057

High Courts13 Aug 2015Allowed

Brij Mohan Sharma Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0056

High Courts13 Aug 2015Dismissed

Sanghmitra Mandeliya Vs Indian Oil Corporation

Madhya Pradesh High Court · (2015) 08 MP CK 0055

Constitution of India, 1950 - Article 226, 227

High Courts13 Aug 2015Disposed off

Balram Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0054

High Courts13 Aug 2015Disposed off

Suresh Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0053

High Courts13 Aug 2015Disposed off

Mangi Lal Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 08 MP CK 0052

High Courts13 Aug 2015Allowed

Vinay Chhipani Vs Mahendra Panchal

Madhya Pradesh High Court · (2015) 4 MPLJ 613

Civil Procedure Code, 1908 (CPC) - Order 4 Rule 1, Order 7 Rule 1, 10, 26