High Courts28 Aug 2015
Brajesh and Others Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 08 MP CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 374Penal Code, 1860 (IPC) - Section 302, 34
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 739 of 2,382
High Courts28 Aug 2015
Arvind Chandil Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 JLJ 274
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 21, 405, 406, 409, 420
High Courts27 Aug 2015Disposed off
Shyam Babu Sharma and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0090
High Courts27 Aug 2015Disposed off
Dadhu and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0089
Limitation Act, 1963 - Section 5
High Courts27 Aug 2015Dismissed
Awadesh Singh Vs Rahul Gandhi and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 202, 203, 204, 362, 401(2)
High Courts27 Aug 2015Disposed Off
Anamika Pandey Vs Shrihar Pandey
Madhya Pradesh High Court · (2015) 4 MPLJ 187
Civil Procedure Code, 1908 (CPC) - Section 24Hindu Marriage Act, 1955 - Section 9
High Courts27 Aug 2015Dismissed
President Vs Director, Rajasthan Patrika Pvt. Ltd.
Madhya Pradesh High Court · (2016) LLR 157 : (2015) 4 MPLJ 595
Industrial Disputes Act, 1947 - Section 33, 33(1), 9A
High Courts27 Aug 2015
C.T. Cotton Yarn Ltd. Vs CESTAT
Madhya Pradesh High Court · (2015) 325 ELT 655
Customs Act, 1962 - Section 129ESecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(4)
High Courts27 Aug 2015Dismissed
President Vs Director
Madhya Pradesh High Court · (2015) 147 FLR 837 : (2015) 4 LLJ 189
Industrial Disputes Act, 1947 - Section 33, 33(1), 9A
High Courts26 Aug 2015Dismissed
Kamla Bai Vs Naresh and Others
Madhya Pradesh High Court · (2015) 08 MP CK 0086
Penal Code, 1860 (IPC) - Section 304, 323, 324, 326, 335
High Courts26 Aug 2015Dismissed
Rakesh Singh Narwaria and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 JLJ 221
Constitution of India, 1950 - Article 14, 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 207, 227Madhya Pradesh Nikshepakon Ke Hiton Ka Sanrankshan Adhiniyam, 2000 - Section 3(1)(2), 3(1)(2)(4)
High Courts26 Aug 2015Partly Allowed
Chief General Manager, Department of Telecommunication and Others Vs Manish Dubey and Others
Madhya Pradesh High Court · (2015) 147 FLR 831 : (2016) 1 LLN 155
Factories Act, 1948 - Section 2Industrial Disputes Act, 1947 - Section 25B, 25F, 25-F, 25-G, 25-HMines Act, 1952 - Section 2
High Courts26 Aug 2015Dismissed
Amitabh Agnihotri Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 179
Constitution of India, 1950 - Article 226, 309
High Courts25 Aug 2015Dismissed
Bhagirath Vs State of M.P.
Madhya Pradesh High Court · (2015) 08 MP CK 0043
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 306
High Courts25 Aug 2015Allowed
Pushpendrasingh Vs Union of India
Madhya Pradesh High Court · (2015) 08 MP CK 0042
High Courts25 Aug 2015Disposed Off
Mohan Maheshwari and Others Vs Awadh Singh Dhakre and Others
Madhya Pradesh High Court · (2015) 3 MPJR 142 : (2015) 4 MPLJ 468
Constitution of India, 1950 - Article 226Madhya Pradesh Society Registrikaran Adhiniyam, 1973 - Section 11, 27, 32, 33, 4(2)
High Courts25 Aug 2015Dismissed
Shuchita Vs Sub-Divisional Officer, Betul (M.P.) and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 174
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts24 Aug 2015
Jonathan Allen Vs Zoom Developers Private Limited
Madhya Pradesh High Court · (2015) 129 CLA 199 : (2015) 192 CompCas 501 : (2015) 4 RCR(Civil) 817
High Courts24 Aug 2015Dismissed
Rakesh Kumar Sharma Vs Satpuda Narmada Kshetriya Gramin Bank
Madhya Pradesh High Court · (2015) 08 MP CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 204, 204(1-A), 204(2), 465Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts24 Aug 2015Partly Allowed
Moujilal Vs Mallu and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 170
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227