High Courts25 Jun 2015
Shiva Parashar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0030
Criminal Procedure Code, 1973 (CrPC) - Section 227, 397, 401Penal Code, 1860 (IPC) - Section 107, 306, 34
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Madhya Pradesh High Court judgments
47,638 judgments · page 749 of 2,382
High Courts25 Jun 2015Allowed
Bholanath Vs Kamlesh Gupta and Others
Madhya Pradesh High Court · (2015) 3 JLJ 124 : (2015) 4 MPLJ 328
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227
High Courts25 Jun 2015
Ram Agrawal Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 107, 306, 34
High Courts25 Jun 2015Dismissed
Dinesh Kushwah and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0012
High Courts25 Jun 2015Partly Allowed
M.P. State Road Transport Corporation Vs Shivsingh Kaushal
Madhya Pradesh High Court · (2015) 147 FLR 476 : (2016) 1 MPLJ 218
Constitution of India, 1950 - Article 137, 14, 142, 21, 226Industrial Disputes Act, 1947 - Section 11-AMadhya Pradesh Industrial Relations Act, 1960 - Section 31(3)
High Courts24 Jun 2015Dismissed
Harinarayan Shrivastava Vs The United Commercial Bank and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0043
Constitution of India, 1950 - Article 226Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2 (1)
High Courts24 Jun 2015Dismissed
Deochand Bhura Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0042
High Courts23 Jun 2015Dismissed
Richa Johari Ojha Vs State of MP
Madhya Pradesh High Court · (2015) 06 MP CK 0009
Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
High Courts23 Jun 2015Disposed off
Ramsuhawan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376, 506
High Courts23 Jun 2015
Balvir Singh Gurjar Vs Nitu
Madhya Pradesh High Court · (2016) 1 DMC 225 : (2015) 4 MPLJ 184
Civil Procedure Code, 1908 (CPC) - Section 22, 23, 23, 24, 24Hindu Marriage Act, 1955 - Section 10, 13, 21, 21A, 21-A
High Courts23 Jun 2015Allowed
Deewan Singh and Others Vs Ramniwas and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 172
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227Specific Relief Act, 1963 - Section 21, 22, 22(1)(b)
High Courts22 Jun 2015Dismissed
Propietro Bhatia Hardware Vs Shri Shri 1008 Jagat Guru Shankaracharya Swami Swaroopanand Saraswati
Madhya Pradesh High Court · (2015) 06 MP CK 0057
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7, 151Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12 (1) (7), 12 (1) (c), 12 (1) (f), 12 (1) (h), 18
High Courts22 Jun 2015Dismissed
Proprietor Gulati Enterprises Vs Shri Shri 1008 Jagat Guru Shankaracharya Swami Swaroopanand Saraswati
Madhya Pradesh High Court · (2015) 06 MP CK 0056
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 7Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12 (1) (7), 12 (1) (a), 12 (1) (c), 12 (1) (h), 18
High Courts22 Jun 2015Dismissed
Gwalior Development Authority Vs Tilli Khan and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0004
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 25-F
High Courts19 Jun 2015Dismissed
Narmada Motors Vs Sunil Kumar Lauvanshi
Madhya Pradesh High Court · (2015) 06 MP CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts19 Jun 2015Allowed
R.P. Meena Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 06 MP CK 0041
Constitution of India, 1950 - Article 14
High Courts19 Jun 2015Allowed
Amit Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0027
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155 (2), 155(2), 156(1), 161, 482Penal Code, 1860 (IPC) - Section 201, 302
High Courts19 Jun 2015Dismissed
Ashok Parashar Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 107, 294, 306, 34, 506
High Courts19 Jun 2015Dismissed
Vipin Garg Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0006
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 107, 294, 306, 34, 506
High Courts19 Jun 2015Dismissed
Gopal Dutt Dholakhandi Vs S.K. Tamotia and Others
Madhya Pradesh High Court · (2015) 06 MP CK 0005
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 226, 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 13 (1), 13 (6), 13(1), 13(2), 13(6)