High Courts11 May 2015Dismissed
Prechand Jain Vs Kailash
Madhya Pradesh High Court · (2015) 05 MP CK 0003
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17, Order 6 Rule 17, Order 7 Rule 14(3)Constitution of India, 1950 - Article 227
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Madhya Pradesh High Court judgments
47,638 judgments · page 753 of 2,382
High Courts11 May 2015Allowed
Vijay Shankar Shukla and Others Vs Municipal Corporation, Jabalpur and Others
Madhya Pradesh High Court · (2015) 3 MPJR 180
Madhya Pradesh Municipal Corporation Act, 1956 - Section 80, 80(1)(2), 84Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 - Section 13, 14, 15, 16, 17
High Courts08 May 2015Dismissed
Bhramdutt and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 76
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 24(8), 25(1)Madhya Pradesh Co-operative Societies Act, 1960 - Section 28(3)
High Courts08 May 2015Allowed
Shashank Shekhar Vs Union Of India
Madhya Pradesh High Court · (2015) 05 MP CK 0062
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 10, 10(5)(3)Penal Code, 1860 (IPC) - Section 294, 34, 341, 506
High Courts08 May 2015Dismissed
Hariom Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 MPHT 274 : (2015) 3 MPJR 16
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 294, 307, 34
High Courts08 May 2015
Govindi Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0059
Penal Code, 1860 (IPC) - Section 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts08 May 2015Partly Allowed
Rajendra Kumar Gupta Vs Ram Sewak Gupta
Madhya Pradesh High Court · (2015) 05 MP CK 0037
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 13(1)(c), 13(1)(e), 15Contract Act, 1872 - Section 23Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 12, 12(1)(a), 12(1)(c), 6, 6(1)
High Courts08 May 2015Disposed off
Sudhir Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0020
Criminal Procedure Code, 1973 (CrPC) - Section 273, 311, 482Penal Code, 1860 (IPC) - Section 364(A)
High Courts08 May 2015Partly Allowed
Ramubai and Others Vs Bhagat Singh and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0011
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Constitution of India, 1950 - Article 142Motor Vehicles Act, 1988 - Section 166, 39, 56
High Courts07 May 2015Allowed
M.P. Veneer and Plywood Ltd. Vs State of M.P. and Others
Madhya Pradesh High Court · AIR 2015 MP 142 : (2015) 3 MPLJ 299
Arbitration and Conciliation Act, 1996 - Section 14, 33, 34, 37Limitation Act, 1963 - Section 14
High Courts07 May 2015Partly Allowed
Anuj Associates Vs National Mineral Development Corporation Limited and Others
Madhya Pradesh High Court · AIR 2015 MP 180 : (2016) 1 BC 341 : (2015) 3 MPHT 302 : (2015) 4 MPLJ 27
Constitution of India, 1950 - Article 226
High Courts07 May 2015
Abdul Saeed and Others Vs Tahir Ali Saifee and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0058
Criminal Procedure Code, 1973 (CrPC) - Section 133
High Courts07 May 2015Allowed
Ram Sevak Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0057
Penal Code, 1860 (IPC) - Section 436Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(III), 3(2)(III)
High Courts07 May 2015Allowed
Awadesh Tiwari and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0056
Criminal Procedure Code, 1973 (CrPC) - Section 156 (3), 156(3), 200, 202, 203Penal Code, 1860 (IPC) - Section 147, 148, 149, 294, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 10, 11, 3, 3(1)(x), 3(1)(xi)
High Courts07 May 2015Allowed
K.N. Singh Infratech Pvt. Ltd. Vs Montecarlo Construction Limited
Madhya Pradesh High Court · (2015) 05 MP CK 0055
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts07 May 2015Disposed off
Pooran Chand Rajak Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0052
High Courts07 May 2015Dismissed
Balveer Singh Vs State of M.P.
Madhya Pradesh High Court · (2015) 05 MP CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 173, 437(6), 439Evidence Act, 1872 - Section 27Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4
High Courts07 May 2015Allowed
Modern Dental College and Research Centre Vs Government of India and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0049
Constitution of India, 1950 - Article 226Dentists Act, 1948 - Section 20Madhya Pradesh Ayurvigyan Vishwavidyalaya Adhiniyam, 2011 - Section 6(2)
High Courts07 May 2015Allowed
Pushpraj Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0048
Penal Code, 1860 (IPC) - Section 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts07 May 2015Disposed Off
Santosh Sahare Vs State of M.P.
Madhya Pradesh High Court · (2015) 4 Crimes 389 : (2015) 3 MPJR 50
Criminal Procedure Code, 1973 (CrPC) - Section 438Essential Commodities Act, 1955 - Section 10(A), 3, 7