High Courts06 May 2015
Jugla and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 2 JLJ 214
Penal Code, 1860 (IPC) - Section 436
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 754 of 2,382
High Courts06 May 2015Allowed
Mahabali Suryavanshi Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0086
High Courts06 May 2015Dismissed
Syed Mohammad Sajid Nadvi Vs Darul Uloom Tajul Masajid
Madhya Pradesh High Court · (2015) 05 MP CK 0084
Civil Procedure Code, 1908 (CPC) - Order 12 Rule 2, Order 47 Rule 1, 114, 141, 96Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 17, 18, 19, 20, 21
High Courts06 May 2015
Dakkho Bai Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 404 : (2015) 2 MPJR 336 : (2015) 3 MPLJ 202
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts06 May 2015
Kalusingh and Others Vs Nirmala and Others
Madhya Pradesh High Court · (2015) 3 MPHT 218 : (2015) 3 MPLJ 564
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 19 Rule 1, Order 19 Rule 19, Order 19 Rule 2, Order 19 Rule 3Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 1, 3
High Courts06 May 2015Dismissed
Sanchita Jain Vs Naresh Jain
Madhya Pradesh High Court · (2015) 05 MP CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Hindu Marriage Act, 1955 - Section 9
High Courts06 May 2015Dismissed
Prabha Exim Pvt. Ltd. Vs Public Works Department
Madhya Pradesh High Court · AIR 2015 MP 90
Mines and Minerals (Development and Regulation) Act, 1957 - Section 15
High Courts06 May 2015Partly Allowed
Indrajeet Shinde Vs Hemlata Ganpat Rao Shinde and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0047
Civil Procedure Code, 1908 (CPC) - Section 151, 7, 7 (iv), 7 (iv) (b), 7(iv)Constitution of India, 1950 - Article 227
High Courts06 May 2015Dismissed
Govind Das Gupta and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 161, 227, 397, 401Penal Code, 1860 (IPC) - Section 419, 420, 467, 468, 471
High Courts06 May 2015Dismissed
Rajjan Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 161, 397, 401Penal Code, 1860 (IPC) - Section 307, 427
High Courts06 May 2015
Anil Kumar Gaubhuj Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 MPHT 86
Criminal Procedure Code, 1973 (CrPC) - Section 161, 397, 401Notaries Act, 1952 - Section 13, 13(1), 13(i), 8Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471
High Courts06 May 2015Allowed
Jugala and Others Vs The State of M.P.
Madhya Pradesh High Court · (2015) 05 MP CK 0005
Penal Code, 1860 (IPC) - Section 436
High Courts05 May 2015Dismissed
Krishna Kant Mishra Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0081
Prevention of Corruption Act, 1988 - Section 13(1)(d)(2), 13(2), 7
High Courts05 May 2015Disposed off
Devendra Kumar Sharma and Others Vs Sant Ravidas Madhya Pradesh Hastshilp Evam Hathkargha Vikas Nigam Ltd. and Others
Madhya Pradesh High Court · (2015) 146 FLR 696 : (2015) LLR 1059
High Courts05 May 2015Dismissed
Ram Kunwar and Others Vs Bansi and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0060
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts05 May 2015Dismissed
Kailash Narayan Namdev and Others Vs Madhya Pradesh Wakf Board and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0046
Limitation Act, 1963 - Section 5Waqf Act, 1995 - Section 83
High Courts05 May 2015Allowed
Gaurav Chaturvedi and Others Vs Girdhar Gopal Bajoria and Others
Madhya Pradesh High Court · AIR 2015 MP 220 : (2015) 5 ARBLR 410 : (2015) 2 JLJ 336 : (2015) 3 MPHT 278 : (2015) 3 MPLJ 216
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 12, 13, 14
High Courts05 May 2015Dismissed
Tika Ram Vs Rajendra Singh and Others
Madhya Pradesh High Court · (2015) 05 MP CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 100
High Courts05 May 2015
Omprakash Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 05 MP CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 222Penal Code, 1860 (IPC) - Section 354, 68Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(xi)
High Courts05 May 2015Dismissed
R.B. Singh Vs Vindhyachal Super Power Tharmal Project
Madhya Pradesh High Court · (2015) 05 MP CK 0042
Arbitration and Conciliation Act, 1996 - Section 34, 34(2)(a), 34(2)(b)(ii), 37