High Courts30 Apr 2015Disposed off
Munna Lal Nagar Vs Union of India and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0081
Constitution of India, 1950 - Article 14, 16, 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 756 of 2,382
High Courts30 Apr 2015
Kashi Prasad Dubey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 216, 227, 228, 306, 307Penal Code, 1860 (IPC) - Section 120-A, 120-B, 13(1)(d), 13(2), 201Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts29 Apr 2015Allowed
Sudhir Kamal Vs M.P.P.K.V.V. Co. Ltd. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 299 : (2015) 3 MPLJ 587
High Courts29 Apr 2015Dismissed
Satya Pal Anand Vs Bal Niketan Nyas and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 83
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 13
High Courts29 Apr 2015Allowed
Virendra Singh Rajak Vs Seema Rajak
Madhya Pradesh High Court · (2015) 3 MPHT 287 : (2015) 3 MPJR 19 : (2015) 3 MPLJ 188
Hindu Marriage Act, 1955 - Section 13, 13(1), 13-B, 13-B(1), 13-B(2)
High Courts29 Apr 2015Dismissed
Satya Pal Anand Vs Bal Niketan Nyas, Bhopal and Others
Madhya Pradesh High Court · (2015) 2 MPLJ 694
Constitution of India, 1950 - Article 226Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 13, 3
High Courts29 Apr 2015Dismissed
Veerendra Singh Vs Seema Rajak
Madhya Pradesh High Court · AIR 2015 MP 100 : (2015) 3 DMC 325
Hindu Marriage Act, 1955 - Section 13, 13(1), 13B, 13-B, 13B(1)
High Courts29 Apr 2015Dismissed
Jitendra Dwivedi Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0123
High Courts29 Apr 2015Disposed off
Purushottam Lal Dwivedi Vs South Eastern Coalfields Ltd. and Others
Madhya Pradesh High Court · (2015) 2 LLN 423
Constitution of India, 1950 - Article 226, 227
High Courts29 Apr 2015
Naval Singh Sahakari Shakkar Karkhana Maryadit Vs Assistant Commissioner of Income Tax
Madhya Pradesh High Court · (2015) 04 MP CK 0085
Income Tax Act, 1961 - Section 260A, 271(1)(c), 43(b)
High Courts28 Apr 2015Allowed
M.P. State Agro Industries Development Corpn. Ltd. Vs Suresh Gupta
Madhya Pradesh High Court · AIR 2015 MP 137 : (2015) 6 ARBLR 436 : (2015) 2 MPLJ 702
Arbitration and Conciliation Act, 1996 - Section 11(6), 14, 15, 34, 37
High Courts28 Apr 2015Dismissed
Ghanshyam Chandil Vs Ramkatori Agrawal
Madhya Pradesh High Court · (2015) 3 MPLJ 181
Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 3 Rule 2, 151Constitution of India, 1950 - Article 227
High Courts28 Apr 2015Dismissed
Sharda Shukla Vs Union of India and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0114
High Courts28 Apr 2015Dismissed
State of Madhya Pradesh Vs Sunil
Madhya Pradesh High Court · (2015) 04 MP CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 8
High Courts28 Apr 2015Dismissed
Lakhanlal Vs Ramji Br.
Madhya Pradesh High Court · (2015) 04 MP CK 0106
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts28 Apr 2015Dismissed
Mohammad Ali Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0104
Constitution of India, 1950 - Article 226Essential Commodities Act, 1955 - Section 3, 3(2)(d), 5(3)
High Courts28 Apr 2015Dismissed
State of Madhya Pradesh Vs Ashok and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 378Penal Code, 1860 (IPC) - Section 392, 397
High Courts28 Apr 2015Disposed off
M.P. State Electronics Development Vs Deputy Commissioner of Income Tax
Madhya Pradesh High Court · (2015) 04 MP CK 0064
Income Tax Act, 1961 - Section 143(1)(a), 143(3), 28, 28(iv), 32
High Courts28 Apr 2015
Aarchit Agrawal and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 Crimes 640
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 223, 317, 397, 401Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts28 Apr 2015
Archit Agrawal and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 MPJR 27
Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 223, 317, 397, 401Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307