High Courts27 Apr 2015Allowed
Satish and Others Vs State Election Commission, Bhopal and Others
Madhya Pradesh High Court · AIR 2015 MP 139 : (2015) 3 MPLJ 405
Constitution of India, 1950 - Article 243-K, 243-K(1), 243-O, 243-O(b), 329(b)
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 757 of 2,382
High Courts27 Apr 2015
Anand Trust Vs The Bar Council of India and Others
Madhya Pradesh High Court · (2015) 3 MPHT 313 : (2015) 3 MPLJ 677
High Courts27 Apr 2015Dismissed
State of M.P. and Others Vs Hari Singh and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0121
Civil Procedure Code, 1908 (CPC) - Section 100Limitation Act, 1963 - Section 5
High Courts27 Apr 2015Allowed
Ravindra Singh Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 146 FLR 419 : (2015) 2 JLJ 266 : (2015) 3 MPHT 240 : (2015) 3 MPLJ 438
Criminal Procedure Code, 1973 (CrPC) - Section 161, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 323
High Courts27 Apr 2015Allowed
Nathu Singh Rajput Vs State of M.P.
Madhya Pradesh High Court · (2015) 04 MP CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 439Evidence Act, 1872 - Section 27Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4
High Courts27 Apr 2015Disposed off
Layak Singh Kushwah Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0105
Income Tax Act, 1961 - Section 65, 66Madhya Pradesh Recognised Examinations Act, 1937 - Section 1, 2, 3 (Gha), 4Penal Code, 1860 (IPC) - Section 120-B, 201, 409, 417, 419
High Courts27 Apr 2015Dismissed
Akash Pratap Singh Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 2 JLJ 227
Constitution of India, 1950 - Article 21
High Courts27 Apr 2015Disposed off
Ganga Construction Company Vs Union of India and Others
Madhya Pradesh High Court · (2015) 2 JLJ 247 : (2015) 3 MPLJ 415
Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 64(3)(a)(ii)
High Courts27 Apr 2015Allowed
Vishal Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0100
Constitution of India, 1950 - Article 226, 309
High Courts27 Apr 2015Allowed
S.K. Jain Vs Gas Authority of India Ltd. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0066
Constitution of India, 1950 - Article 226
High Courts24 Apr 2015Dismissed
Karansingh Vs Omprakash and Others
Madhya Pradesh High Court · (2015) 3 MPHT 236 : (2015) 3 MPLJ 718
Constitution of India, 1950 - Article 136, 142Motor Vehicles Act, 1988 - Section 1, 166, 173
High Courts24 Apr 2015Dismissed
Avadhesh Singh Tomar and Others Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 2 JLJ 274 : (2015) 3 MPHT 325 : (2015) 2 MPJR 145 : (2015) 3 MPLJ 75
Constitution of India, 1950 - Article 19(1), 19(1)(f), 20(3), 20(a), 226Criminal Procedure Code, 1973 (CrPC) - Section 100, 165, 166, 91, 92
High Courts24 Apr 2015Allowed
Diksha Nagesh Vs Western Coalfields Limited
Madhya Pradesh High Court · (2015) 04 MP CK 0098
High Courts24 Apr 2015Partly Allowed
Hemant Singh Vs The State of Madhya Pradesh and Others
Madhya Pradesh High Court · AIR 2015 MP 95
Constitution of India, 1950 - Article 21, 226, 48A, 51A(g)Mines and Minerals (Development and Regulation) Act, 1957 - Section 15
High Courts24 Apr 2015Dismissed
Ramesh Parmar Vs State of M.P.
Madhya Pradesh High Court · (2015) 04 MP CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 216, 227, 228, 397, 401Penal Code, 1860 (IPC) - Section 376 (c) (a), 376(2), 376(2)(b), 376(c)(a)
High Courts24 Apr 2015Dismissed
Rajaram and Others Vs Sarju Bai and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0063
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts23 Apr 2015Allowed
Ankush Vs State of M.P.
Madhya Pradesh High Court · (2015) 3 MPHT 318
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12, 52, 53
High Courts23 Apr 2015Partly Allowed
S.A. Baigh Vs Madhya Pradesh Khadi Tatha Gram Udhyog Board
Madhya Pradesh High Court · (2015) 04 MP CK 0112
Constitution of India, 1950 - Article 300 AMadhya Pradesh Khadi Tatha Gramodyog Adhiniyam, 1978 - Section 29Payment of Gratuity Act, 1972 - Section 4(6)
High Courts23 Apr 2015Dismissed
Sarpanch Gram Panchayat Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0110
Constitution of India, 1950 - Article 226, 227
High Courts23 Apr 2015Dismissed
Govindprasad Vs Kamalpasha and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0108
Civil Procedure Code, 1908 (CPC) - Section 100