High Courts23 Apr 2015Dismissed
Mohan Lal Choudhary Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0099
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 758 of 2,382
High Courts23 Apr 2015Dismissed
Raj Kumari Patel Vs General Manager, Northern Coalfield Ltd.
Madhya Pradesh High Court · (2015) 04 MP CK 0097
High Courts23 Apr 2015Partly Allowed
Lakhan Singh and Others Vs The State of M.P.
Madhya Pradesh High Court · (2015) 04 MP CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 320, 320 (2)Penal Code, 1860 (IPC) - Section 294, 307, 324, 34
High Courts23 Apr 2015Dismissed
Prashant Sharma Vs Yogesh Agrawal
Madhya Pradesh High Court · (2015) 6 MhLj 30 : (2015) 3 MPHT 321 : (2015) 3 MPJR 24 : (2015) 2 MPJR 162 : (2015) 3 MPLJ 362
Criminal Procedure Code, 1973 (CrPC) - Section 177, 182, 182(1), 184, 220Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Apr 2015Allowed
Mohammad Jabir Sheikh Vs Narmada Jhabua Grameen Bank and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0089
High Courts23 Apr 2015Disposed off
Rita Swamit and Others Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0080
Constitution of India, 1950 - Article 226
High Courts23 Apr 2015Dismissed
The Sub Divisional Officer Vs Kamla Bai
Madhya Pradesh High Court · (2015) 04 MP CK 0067
Constitution of India, 1950 - Article 227
High Courts22 Apr 2015Dismissed
Tanwar Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 645
Constitution of India, 1950 - Article 21, 227, 47, 48-A, 51AWater (Prevention and Control of Pollution) Act, 1974 - Section 25, 26
High Courts22 Apr 2015Dismissed
Tata Tea Ltd. Vs Commercial Tax Officer and Others
Madhya Pradesh High Court · (2015) 83 VST 178
Constitution of India, 1950 - Article 286(a)
High Courts22 Apr 2015Disposed off
Ambika Prasad Pandey Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0096
Constitution of India, 1950 - Article 243(Q)Madhya Pradesh Municipalities Act, 1961 - Section 86, 87, 89, 90, 92
High Courts22 Apr 2015Allowed
Bhawani Deen Mishra Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPJR 289
General Clauses Act, 1897 - Section 23
High Courts22 Apr 2015Allowed
Tinku Rajoriya and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 186, 253, 341
High Courts22 Apr 2015Dismissed
Jitendra Kumar Saket Vs Saroj Kumari and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 125, 397(2), 482Penal Code, 1860 (IPC) - Section 494
High Courts21 Apr 2015Dismissed
Santosh and Others Vs Union of India and Others
Madhya Pradesh High Court · (2015) 3 MPHT 232 : (2015) 3 MPLJ 537
High Courts21 Apr 2015Dismissed
Sitaram Golhani Vs Nokhelal
Madhya Pradesh High Court · (2015) 04 MP CK 0115
High Courts21 Apr 2015Disposed off
Landmark Engineering Vs The State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0076
Arbitration and Conciliation Act, 1996 - Section 11(6)Madhya Pradesh Madhyastham Adhikaran Adhiniyam, 1983 - Section 7, 7(1)
High Courts21 Apr 2015Dismissed
Mehmood Hussain Vs Nagar Panchyat Baadi
Madhya Pradesh High Court · (2015) 04 MP CK 0074
Madhya Pradesh Municipalities Act, 1961 - Section 109, 110, 323, 345, 355
High Courts21 Apr 2015Allowed
Asha Bajpai Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPLJ 169
High Courts21 Apr 2015Partly Allowed
Devesh Kumar Singh Parihar and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0059
High Courts20 Apr 2015Disposed off
Nand Kishore Ojha Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 JLJ 348 : (2015) 3 MPLJ 428