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Madhya Pradesh High Court judgments

47,638 judgments · page 760 of 2,382

High Courts15 Apr 2015Allowed

Rinku Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2015) 2 JLJ 140 : (2015) 3 MPLJ 157

Constitution of India, 1950 - Article 14, 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 110Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 40
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High Courts15 Apr 2015Dismissed

Pawan Kumar Pathak Vs Mohan Prasad

Madhya Pradesh High Court · (2015) 3 JLJ 19 : (2015) 3 MPHT 393 : (2015) 3 MPJR 37 : (2015) 3 MPLJ 148

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 3, Order 13 Rule 4, Order 18 Rule 4(1), Order 47 Rule 1, Order 6 Rule 17Constitution of India, 1950 - Article 21, 227
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High Courts13 Apr 2015Dismissed

Ram Mahesh Sharma Vs State of M.P.

Madhya Pradesh High Court · (2015) 3 Crimes 509

Criminal Procedure Code, 1973 (CrPC) - Section 439Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4Penal Code, 1860 (IPC) - Section 120B, 201, 419, 420, 468
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High Courts10 Apr 2015Dismissed

Lata Pal Vs Mahesh Pal and Others

Madhya Pradesh High Court · (2015) 2 JLJ 392 : (2015) 3 MPHT 100 : (2015) 2 MPJR 153 : (2015) 3 MPLJ 111

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 97, 144, 151
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High Courts10 Apr 2015Dismissed

Shobharam Vs State of M.P.

Madhya Pradesh High Court · (2015) 3 MPJR 52

Criminal Procedure Code, 1973 (CrPC) - Section 438Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4Penal Code, 1860 (IPC) - Section 120-B, 419, 420, 467, 468
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High Courts09 Apr 2015Dismissed

Prasant Goyal Vs State of M.P.

Madhya Pradesh High Court · (2015) 3 Crimes 310 : (2015) 3 DMC 631

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Evidence Act, 1872 - Section 113, 113-BPenal Code, 1860 (IPC) - Section 302, 304-B, 34, 498-A
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High Courts09 Apr 2015Dismissed

Rajeev Singh Vs State of M.P and Others

Madhya Pradesh High Court · (2015) 04 MP CK 0137

Arms Act, 1959 - Section 25, 27Criminal Procedure Code, 1973 (CrPC) - Section 320, 320(2), 482Penal Code, 1860 (IPC) - Section 307, 34, 392, 394, 395
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High Courts09 Apr 2015Dismissed

Prashat Goyal Vs State of M.P.

Madhya Pradesh High Court · (2015) 04 MP CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Evidence Act, 1872 - Section 113, 113-BPenal Code, 1860 (IPC) - Section 304-B, 34, 498-A
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High Courts09 Apr 2015Dismissed

Allauddin Vs Sayra Bi and Others

Madhya Pradesh High Court · (2015) 3 MPLJ 560

Civil Procedure Code, 1908 (CPC) - Order 43 Rule 1, Order 43 Rule 1(d), Order 47 Rule 1, Order 9 Rule 13, 107
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