High Courts09 Apr 2015Disposed off
State of Madhya Pradesh Vs Manoj Kumar Uike
Madhya Pradesh High Court · (2015) 04 MP CK 0039
Criminal Procedure Code, 1973 (CrPC) - Section 437(3), 439(2), 482Penal Code, 1860 (IPC) - Section 34, 419, 420, 467, 468
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,638 judgments · page 761 of 2,382
High Courts09 Apr 2015Disposed off
Dhani Ram Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0028
High Courts09 Apr 2015Dismissed
Ramniwas Gupta and Others Vs Bank of Badoda and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0027
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 12, Order 16 Rule 1, Order 16 Rule 6Constitution of India, 1950 - Article 227
High Courts09 Apr 2015Dismissed
Mukesh Kumar Mishra Vs High Court of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0024
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Disposed off
Bharat Heavy Electricals Limited Vs CEC
Madhya Pradesh High Court · (2016) 332 ELT 411
High Courts08 Apr 2015Dismissed
Ramdev Vs Mathura Prasad
Madhya Pradesh High Court · (2015) 04 MP CK 0144
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2
High Courts08 Apr 2015Allowed
Kailash Chandra Gupta Vs State of Madhya Pradesh and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0133
Stamp Act, 1899 - Section 75
High Courts08 Apr 2015Disposed off
Omji Associates Vs Government of India and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0041
Constitution of India, 1950 - Article 226
High Courts08 Apr 2015Disposed off
Vijay Kumar Gupta Vs Pankaj Sharma
Madhya Pradesh High Court · (2015) 4 BC 17 : (2016) CriLJ 842 : (2015) 3 Crimes 403 : (2015) 2 JLJ 289 : (2015) 3 MPHT 337 : (2015) 3 MPJR 46 : (2015) 2 MPJR 269 : (2015) 3 MPLJ 431 : (2016) 2 RCR(Civil) 233 : (2016) 2 RCR(Criminal) 282
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138, 138(b)
High Courts08 Apr 2015Disposed off
Sumit Raj Shivhare Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 107, 294, 294(b), 306, 335
High Courts08 Apr 2015Dismissed
Jaypee University Vs Vaibhavi Basal
Madhya Pradesh High Court · (2015) 04 MP CK 0030
Consumer Protection Act, 1986 - Section 12, 15, 21
High Courts08 Apr 2015Dismissed
State of M.P. Vs Ram Niwas
Madhya Pradesh High Court · (2015) 04 MP CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Penal Code, 1860 (IPC) - Section 338
High Courts08 Apr 2015Allowed
Brij Mohan Sharma Vs State of M.P.and Others
Madhya Pradesh High Court · (2015) 3 MPHT 55 : (2015) 3 MPLJ 351
High Courts08 Apr 2015Allowed
Rajiv Gandhi Prodyogikiya Shramik Vishwavidyalaya Karmchari Sangh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 04 MP CK 0025
High Courts08 Apr 2015Dismissed
Raghvendra Singh Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 59 : (2015) 3 MPLJ 356
Constitution of India, 1950 - Article 14, 16, 16(2)Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 - Section 2(1)
High Courts08 Apr 2015Dismissed
Ankit Verma Vs State of M.P.
Madhya Pradesh High Court · (2015) 04 MP CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 438Evidence Act, 1872 - Section 27Madhya Pradesh Recognised Examinations Act, 1937 - Section 3, 4
High Courts07 Apr 2015Allowed
Thamman Chand Koshta Vs The State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 3 MPJR 171
Constitution of India, 1950 - Article 226Urban Land (Ceiling and Regulation) Act, 1976 - Section 10, 10 (5), 10(1), 10(3), 10(5)Urban Land (Ceiling and Regulation) Repeal Act, 1999 - Section 2, 3(1)(a)
High Courts07 Apr 2015Partly Allowed
Preeti and Others Vs Devendra Awasthi
Madhya Pradesh High Court · (2015) 04 MP CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401
High Courts07 Apr 2015Allowed
Ali Kaushar and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 04 MP CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 294, 323, 34, 427, 506
High Courts07 Apr 2015Dismissed
Phool Singh Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 04 MP CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 161, 439Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 - Section 11, 13Penal Code, 1860 (IPC) - Section 365