COURT ARCHIVE

Madhya Pradesh High Court judgments

47,638 judgments · page 762 of 2,382

High Courts07 Apr 2015Dismissed

Raja Gurjar Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 04 MP CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 161, 439Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 - Section 11, 13Penal Code, 1860 (IPC) - Section 365

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High Courts07 Apr 2015Dismissed

Elihu Estate and Finance Pvt. Ltd. Vs Union of India

Madhya Pradesh High Court · AIR 2015 MP 98

Electricity Act, 2003 - Section 164, 176, 67Telegraph Act, 1885 - Section 10, 16, 16(1)

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High Courts07 Apr 2015Allowed

United India Insurance Company Ltd. and Others Vs Veereshwar Singh and Others

Madhya Pradesh High Court · (2015) 3 MPLJ 117

Motor Vehicles Act, 1988 - Section 173

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High Courts07 Apr 2015

Padmi Devi Ronka and Others Vs Rikhi Ram Ronka

Madhya Pradesh High Court · (2015) 04 MP CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 125, 395, 397, 401

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High Courts07 Apr 2015Allowed

Maxima Traders Bhopal Pvt. Limited Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2015) 04 MP CK 0018

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High Courts07 Apr 2015Allowed

Geeta Sharma and Others Vs State of Madhya Pradesh and Others

Madhya Pradesh High Court · (2016) 1 MPLJ 668

Constitution of India, 1950 - Article 226

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High Courts06 Apr 2015Allowed

Devi Shakuntla Thakral Charitable Foundation Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 3 MPLJ 566

Land Acquisition Act, 1894 - Section 20, 6Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 - Section 23A(b), 34, 35

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High Courts06 Apr 2015

L.G. Impex Vs Union of India and Others

Madhya Pradesh High Court · (2015) 04 MP CK 0135

Constitution of India, 1950 - Article 14, 19, 19(1)(d), 19(1)(e), 19(1)(g)Customs Act, 1962 - Section 100, 110, 110 (2), 110-A, 111

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High Courts06 Apr 2015

The Commissioner of Income Tax I Vs Agrawal Indotex Ltd.

Madhya Pradesh High Court · (2015) 04 MP CK 0134

Income Tax Act, 1961 - Section 36(1)(iii), 37

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High Courts06 Apr 2015

R.K. Garg and Others Vs Central Bureau of Investigation

Madhya Pradesh High Court · (2015) 3 MPHT 123

Criminal Procedure Code, 1973 (CrPC) - Section 12, 15(2), 192, 325, 410Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471

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High Courts06 Apr 2015Dismissed

Jagdish Prasad Vs Ramdatt and Others

Madhya Pradesh High Court · (2015) 04 MP CK 0040

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts06 Apr 2015

Raghvendra Singh Vs State of M.P. and Others

Madhya Pradesh High Court · (2015) 04 MP CK 0038

Constitution of India, 1950 - Article 226Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 - Section 91

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High Courts06 Apr 2015Dismissed

Pushpraj Jain Vs Sarika Jain

Madhya Pradesh High Court · (2015) 04 MP CK 0022

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 24, 9

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High Courts06 Apr 2015Allowed

Harshvardhan Pandey Vs State of Madhya Pradesh

Madhya Pradesh High Court · (2015) 04 MP CK 0021

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 22, 60, 8

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High Courts06 Apr 2015Dismissed

Satya Pal Anand Vs Bal Neketan Nyas and Others

Madhya Pradesh High Court · (2015) 04 MP CK 0019

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 103, Order 21 Rule 35, 151Constitution of India, 1950 - Article 14, 141, 19, 21, 215Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 - Section 13, 3, 3(2)

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High Courts06 Apr 2015Disposed off