High Courts30 Mar 2015Partly Allowed
Rajesh Rathi Vs Pintu Kumar
Madhya Pradesh High Court · (2015) 03 MP CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 372, 386, 401, 421Negotiable Instruments Act, 1881 (NI) - Section 138
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Madhya Pradesh High Court judgments
47,638 judgments · page 764 of 2,382
High Courts30 Mar 2015Allowed
Shashi Prabha Pandey and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 JLJ 308
Constitution of India, 1950 - Article 226
High Courts30 Mar 2015Disposed off
Anant Rao Vs State of M.P.
Madhya Pradesh High Court · (2015) 03 MP CK 0115
Civil Procedure Code, 1908 (CPC) - Section 100Madhya Pradesh Land Revenue Code, 1959 - Section 162, 248
High Courts30 Mar 2015
Kamal Singh and Others Vs State of M.P.
Madhya Pradesh High Court · (2015) 03 MP CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 147, 149, 323, 324, 325
High Courts30 Mar 2015Allowed
Shwetank Grih Nirman Sahakari Sanstha Maryadit Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 4 MPLJ 661
Constitution of India, 1950 - Article 14, 226, 300-ALand Acquisition Act, 1894 - Section 11, 12, 24, 24(2), 31Madhya Pradesh Co-operative Societies Act, 1960 - Section 52
High Courts27 Mar 2015Disposed off
Umendra and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 JLJ 176
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 34, 405, 406, 420
High Courts27 Mar 2015
Agrawal Construction Company Vs Executive Engineer
Madhya Pradesh High Court · (2015) 03 MP CK 0150
Arbitration Act, 1940 - Section 46Arbitration and Conciliation Act, 1996 - Section 11(5), 14, 17, 2(1)(d), 2(4)Constitution of India, 1950 - Article 254(2)
High Courts27 Mar 2015Dismissed
State of Madhya Pradesh Vs Prabhat Choudhary
Madhya Pradesh High Court · (2015) 03 MP CK 0121
Criminal Procedure Code, 1973 (CrPC) - Section 378 (III)Penal Code, 1860 (IPC) - Section 380, 411
High Courts26 Mar 2015Partly Allowed
Mandu and Others Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 3 MPHT 64 : (2015) 3 MPLJ 229
Madhya Pradesh Land Revenue Code, 1959 - Section 158, 165, 165(7-A), 165(7-b)
High Courts26 Mar 2015Allowed
Hindustan Petroleum Corporation Ltd. and Others Vs Royal Highway Services
Madhya Pradesh High Court · (2015) 3 MPHT 369 : (2015) 2 MPLJ 374
Essential Commodities Act, 1955 - Section 15(3), 3
High Courts26 Mar 2015Disposed off
Gendalal and Others Vs Chagganlal and Others
Madhya Pradesh High Court · (2015) 3 MPHT 89 : (2015) 3 MPLJ 213
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32(1), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A, 151
High Courts26 Mar 2015Disposed off
Pradeep Kumar Vs Shashiprabha
Madhya Pradesh High Court · (2015) 03 MP CK 0114
Hindu Marriage Act, 1955 - Section 13(1)(a), 28
High Courts26 Mar 2015Dismissed
T.R. Trehan Construction Pvt. Ltd. Vs M.P. Audyogik Kendra Vikas Nigam (Indore) Limited and Others
Madhya Pradesh High Court · AIR 2015 MP 80 : (2015) 3 BC 561
Constitution of India, 1950 - Article 14, 16, 298
High Courts26 Mar 2015
Goverdhan Ahirwar Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 03 MP CK 0037
High Courts26 Mar 2015
Sushila Bai Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 03 MP CK 0036
Penal Code, 1860 (IPC) - Section 302, 307, 324
High Courts25 Mar 2015Dismissed
Dilip Singh Vs Leeladhar Agrawal and Others
Madhya Pradesh High Court · (2015) 03 MP CK 0035
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts25 Mar 2015
Kalpana Maravi and Others Vs Ram Prasad and Others
Madhya Pradesh High Court · (2015) 03 MP CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401Penal Code, 1860 (IPC) - Section 294Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts25 Mar 2015Disposed off
S.S. Agnihotri Vs State of Madhya Pradesh
Madhya Pradesh High Court · (2015) 03 MP CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 19(1)(c)
High Courts25 Mar 2015Dismissed
Sushil Kumar Maity Vs State of M.P. and Others
Madhya Pradesh High Court · (2015) 2 MPJR 18
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 48, 50, 51, 52, 66
High Courts24 Mar 2015Dismissed
Nawab Singh and Others Vs Bhagwat Singh and Others
Madhya Pradesh High Court · (2015) 03 MP CK 0122
Civil Procedure Code, 1908 (CPC) - Section 100