High Courts04 Jul 2019Allowed
Madhulika & Ors Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2019) 2 MPWN 81
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 34, 418, 420, 468
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Madhya Pradesh High Court judgments
47,636 judgments · page 524 of 2,382
High Courts04 Jul 2019Allowed
Ram Niwas Awasthi Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 07 MP CK 0077
Constitution Of India, 1950 — Article 226, 227
High Courts04 Jul 2019Partly Allowed
Mukka @ Mukesh S/O. Chhotelal Vs State Of Madhya Pradesh Through P.S. Chhatripura, District Indore
Madhya Pradesh High Court · (2019) 07 MP CK 0076
Indian Penal Code, 1860 — Section 34, 294, 323, 325, 327, 329, 506
High Courts04 Jul 2019Dismissed
Santosh Das Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0075
Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 363, 376, 376(2)(Jha), 450, 506, 506(II)Protection Of Children From Sexual Offences Act, 2012 — Section 3(Ka), 4
High Courts04 Jul 2019
Sunder Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 07 MP CK 0074
Code Of Criminal Procedure, 1973 — Section 320, 374(2), 482Indian Penal Code, 1860 — Section 354, 354(A)1(ii), 498ADowry Prohibition Act, 1961 — Section 4
High Courts04 Jul 2019Allowed
Harishchandra S/O Gopaldas Vaishnav Vs Vijaykumar S/O Vitthaldas & Others
Madhya Pradesh High Court · (2019) 07 MP CK 0073
Limitation Act, 1963 — Article 61(a), 63, 148Limitation Act, 1963 — Section 16, 17, 30Transfer Of Property Act, 1882 — Section 58(d), 62, 62(b)
High Courts04 Jul 2019Allowed
Mohd. Nadeem Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 109, 114, 120B, 307, 420, 472Arms Act, 1959 — Section 25, 27
High Courts04 Jul 2019Dismissed
Bhupendra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0071
Code Of Criminal Procedure, 1973 — Section 457, 482Indian Forest Act, 1927 — Section 52, 52(c)
High Courts04 Jul 2019Disposed Off
Ankit Dixit Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0070
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 14ACode Of Criminal Procedure, 1973 — Section 319, 438Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307
High Courts04 Jul 2019Disposed Off
Karu @ Kalicharan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0069
Code Of Criminal Procedure, 1973 — Section 31, 374(2), 482Indian Penal Code, 1860 — Section 71, 302, 353, 354
High Courts04 Jul 2019Allowed
Suresh Chandra And Another Vs Shantabai And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0068
Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9, Order 41 Rule 27
High Courts04 Jul 2019Allowed
M/S Celon Laboratories Private Limited Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0067
Constitution Of India, 1950 — Article 226Drugs And Cosmetics Act, 1940 — Section 23, 19(2)(b)
High Courts04 Jul 2019Dismissed
Naved Hashmi @ Johni Kazi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0066
Code Of Criminal Procedure, 1973 — Section 174, 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 306
High Courts04 Jul 2019Dismissed
Ismail @ Alil Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0065
Madhya Pradesh Govansh Vadh Pratishedh Rules, 2012 — Rule 5, 5(i), 6Madhya Pradesh Transit (Forest Produce) Rules, 2000 — Rule 3Code Of Criminal Procedure, 1973 — Section 451, 482
High Courts04 Jul 2019Dismissed
Revatibai And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0064
Code Of Criminal Procedure, 1973 — Section 161, 174, 313, 374(2)Indian Penal Code, 1860 — Section 34, 201, 203, 302, 304B, 498AEvidence Act, 1872 — Section 106, 113A, 113B, 165
High Courts04 Jul 2019Allowed
Ramjilal & Anr Vs Mahila Hargobia & Anr
Madhya Pradesh High Court · (2019) 07 MP CK 0063
Code Of Civil Procedure, 1908 — Section 100Indian Succession Act, 1925 — Section 59, 63, 63(c), 63(3)Evidence Act, 1872 — Section 45, 47, 67, 68
High Courts03 Jul 2019Dismissed
Vandana Jain Vs Antim Kumar Jain
Madhya Pradesh High Court · (2019) 07 MP CK 0062
Family Courts Act, 1984 — Section 19
High Courts03 Jul 2019Allowed
Bharat Carpanter Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 313, 397, 401Indian Penal Code, 1860 — Section 341, 354Evidence Act, 1872 — Section 6
High Courts03 Jul 2019Dismissed
Devendra Singh Kushwah Vs Madhya Pradesh Madhya Kshetra Vidyut Vitran Co.Ltd
Madhya Pradesh High Court · (2019) 07 MP CK 0060
Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 43(1), 44, 48(b), 50, 56, 181(2)(t), 181(2)(x)Madhya Pradesh Vidhut Sudhar Adhiniaym, 2000 — Section 9(j)
High Courts03 Jul 2019Disposed Off
Ramkhiladi And Others Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 07 MP CK 0059
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 294, 323, 456, 506