High Courts02 Jul 2019Disposed Off
Bherulal Shrivansh Vs Indore Municipal Corporation And Another
Madhya Pradesh High Court · (2019) 07 MP CK 0040
Madhya Pradesh Municipal Corporation Act, 1956 — Section 5(11), 69(4), 310, 372
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 526 of 2,382
High Courts02 Jul 2019Dismissed
R.K. Mittal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0039
Code Of Criminal Procedure, 1973 — Section 216, 221, 222, 397, 482Indian Penal Code, 1860 — Section 288, 338, 304A
High Courts01 Jul 2019Dismissed
Shashank Mahule Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 313, 407
High Courts01 Jul 2019Dismissed
Dilip Mehta Vs Special Police Establishment, Lokayukt
Madhya Pradesh High Court · (2019) 07 MP CK 0106
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 102, 102(1)Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts01 Jul 2019Allowed
Mohd. Juber Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0105
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 409
High Courts01 Jul 2019Allowed
Anil Sharma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0104
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 302, 307Arms Act, 1959 — Section 25, 27, 30
High Courts01 Jul 2019Dismissed
Pankaj Shukla Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0103
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 294, 323, 324, 327, 452, 506B
High Courts01 Jul 2019Allowed
Abhishek @ Janu Dholpuriya Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0102
Code Of Criminal Procedure, 1973 — Section 437(3), 439Indian Penal Code, 1860 — Section 380, 457, 511
High Courts01 Jul 2019Allowed
Narendra Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0101
Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts29 Jun 2019Disposed Of
Rajesh Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 06 MP CK 0048
Indian Penal Code, 1860 — Section 304B, 498A
High Courts28 Jun 2019Dismissed
Yatindra Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 06 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 311, 397, 401Indian Penal Code, 1860 — Section 147, 148, 149, 307Arms Act, 1959 — Section 3, 25, 27
High Courts28 Jun 2019Dismissed
Vinod Vs Sumitra Bai
Madhya Pradesh High Court · (2019) 06 MP CK 0027
Suits Valuation Act, 1887 — Section 8Code Of Civil Procedure, 1908 — Order 41 Rule 1(a), Order 41 Rule 1(u), Order 43 Rule 1(a), Order 43 Rule 1(u), Order 7 Rule 10
High Courts27 Jun 2019Dismissed
Ku. Tripti Choudhary Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 4 MPLJ 182
Constitution Of India, 1950 — Article 226
High Courts27 Jun 2019Partly Allowed
Sukhpal Alias Chukhande Singh And Anr Vs State Of Madhya Pradesh And Anr
Madhya Pradesh High Court · (2019) 06 MP CK 0045
Evidence Act, 1872 — Section 27Indian Penal Code, 1860 — Section 34, 294, 307, 323, 326Arms Act, 1959 — Section 25, 25(1B), 25(1B)(a), 27
High Courts27 Jun 2019Allowed
Vijay Singh Vs Kishore And Others
Madhya Pradesh High Court · (2019) 06 MP CK 0031
Madhya Pradesh Nagarpalika Nircvachan Niyam, 1994 — Rule 21, 24A, 25, 28Madhya Pradesh Municipalities Act, 1961 — Section 14, 20, 22, 26Indian Penal Code, 1860 — Section 120B, 406, 426
High Courts27 Jun 2019Dismissed
State Of Madhya Pradesh Vs Vishnu Bharti
Madhya Pradesh High Court · (2019) 06 MP CK 0011
Indore Land Revenue And Tenancy Act, 1931 — Section 95Land Revenue Code, 1950 — Section 64Madhya Pradesh Land Revenue Code, 1959 — Section 158(1)(b)
High Courts27 Jun 2019Dismissed
Managing Director And Ors Vs Sita Ram Patel And Others
Madhya Pradesh High Court · (2019) 06 MP CK 0006
High Courts26 Jun 2019Allowed
Kvita Balethiya And Others Vs Santosh Kumar And Another
Madhya Pradesh High Court · (2019) 06 MP CK 0017
Motor Vehicles Act, 1988 — Section 2(28), 2(31), 2(47), 3, 39, 43, 53, 54, 56, 56(1), 59, 60, 66, 66(1), 66(3), 84, 84(a), 84(1)(a), 84(1)(c), 86, 96, 140, 145(c), 146, 147, 149(2), 163A, 166, 170, 173, 190, 192, 192ACentral Motor Vehicles Rules, 1989 — Section 47, 48, 62
High Courts26 Jun 2019Disposed Of
Ganpat Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 06 MP CK 0016
Code Of Criminal Procedure, 1973 — Section 173(8), 374Indian Penal Code, 1860 — Section 392
High Courts26 Jun 2019Dismissed
Kapil Choudhary And Others Vs Grasim Industries Limited
Madhya Pradesh High Court · (2019) 06 MP CK 0015
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 141(2)Companies Act, 1956 — Section 5(e), 5(f), 24(2)