High Courts19 Jun 2019Dismissed
Chandrapal Gupta S/O Sitaram Gupta Vs Arvind S/O Bhika And Another
Madhya Pradesh High Court · (2019) 06 MP CK 0036
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 427, 447, 506II
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 528 of 2,382
High Courts19 Jun 2019Allowed
Jyoti Shrivastava And Another Vs Vivek Shrivastava
Madhya Pradesh High Court · (2019) 06 MP CK 0035
Family Courts Act, 1984 — Section 19(4)Code Of Criminal Procedure, 1973 — Section 125, 125(4), 397Hindu Marriage Act, 1955 — Section 9
High Courts19 Jun 2019Dismissed
Satish Chandra. And Ors Vs State Of Madhya Pradesh And Ors
Madhya Pradesh High Court · (2019) 06 MP CK 0030
High Courts19 Jun 2019Allowed
Raghoram Vs Haresingh
Madhya Pradesh High Court · (2019) 06 MP CK 0020
Code Of Criminal Procedure, 1973 — Section 378(4)Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jun 2019Allowed
Kuldeep Singh And Others Vs Rekha
Madhya Pradesh High Court · (2019) 06 MP CK 0023
Code Of Criminal Procedure, 1973 — Section 125, 482, 498AProtection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 12, 19Hindu Marriage Act, 1955 — Section 9
High Courts17 Jun 2019Dismissed
Prajot Bhalchand Helkar Vs Shiv Kumar And Others
Madhya Pradesh High Court · (2019) 06 MP CK 0047
Code Of Civil Procedure, 1908 — Section 80, 115, Order 7 Rule 11Constitution Of India, 1950 — Article 227
High Courts17 Jun 2019Allowed
Ragni And Others. Vs Mayur Agrawal
Madhya Pradesh High Court · (2019) 06 MP CK 0046
Code Of Civil Procedure, 1908 — Section 80, 115, Order 7 Rule 11
High Courts17 Jun 2019Dismissed
Rohit Bhardwaj And Anr Vs Sameeksha (Bhardwaj) And Anr
Madhya Pradesh High Court · (2019) 06 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 125, 397, 401Indian Penal Code, 1860 — Section 498A
High Courts17 Jun 2019Disposed Of
Babulal S/O Punjraj Vs Ida And Others
Madhya Pradesh High Court · (2019) 06 MP CK 0033
Land Acquisition Act, 1894 — Section 54Legal Services And Authorities Act, 1987 — Section 4, 20
High Courts17 Jun 2019Dismissed
National Insurance Co. Ltd. And Others. Vs Madhulata Marape And Others.
Madhya Pradesh High Court · (2019) 06 MP CK 0029
Motor Vehicles Act, 1988 — Section 170(b)
High Courts17 Jun 2019Partly Allowed
New India Assurance Company Limited Vs Jagdish Yadav
Madhya Pradesh High Court · (2019) 06 MP CK 0026
Code Of Criminal Procedure, 1973 — Section 304A
High Courts17 Jun 2019Dismissed
Prabhulal Vs Kailashnarayan
Madhya Pradesh High Court · (2019) 06 MP CK 0012
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 100, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Article 64, 65
High Courts17 Jun 2019Dismissed
Rasid And Another Vs Salil And Others
Madhya Pradesh High Court · (2019) 06 MP CK 0010
Specific Relief Act, 1963 — Section 34
High Courts17 Jun 2019Allowed
Jitendra Vs Union Of India And Ors.
Madhya Pradesh High Court · (2019) 06 MP CK 0007
Madhya Pradesh Uchcha Nyayalaya (Khandpeeth Ko Appeal) Adhiniyam, 2005 — Section 2(1)Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Allowed
Shashimani Mishra And Another Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 06 MP CK 0005
Protection Of Human Rights Act, 1993 — Section 13(3)Indian Penal Code, 1860 — Section 43, 268, 278Tariff Regulation, 2004 — Regulation 12
High Courts06 Jun 2019Disposed Of
Roshni And Another Vs State Of Madhya Pradesh And Others.
Madhya Pradesh High Court · (2019) 06 MP CK 0025
Medical Termination Of Pregnancy Act, 1971 — Section 2(d), 3, 3(2), 3(2)(i), 4, 4(b), 5
High Courts06 Jun 2019Dismissed
Lt.Col. Deepak Tyagi Vs Union Of India And Others
Madhya Pradesh High Court · (2019) 06 MP CK 0002
Army Act, 1950 — Section 18, 90(1)Armed Forces Tribunal Act, 2007 — Section 2(o), 3(o), 14, 14(2)Navy Act, 1957 — Section 15(1)
High Courts03 Jun 2019Allowed
Satyanarayan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 06 MP CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306
High Courts17 May 2019Partly Allowed
Afjal Khan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 05 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 174, 235(2), 354(3), 366(1)Indian Penal Code, 1860 — Section 201, 302, 376(2)(i), 376(2)(f)(i)(n)(k), 376(a), 376(2)(F), 376(2)(N) , 377Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 5(l)(m)(n), 6
High Courts17 May 2019Dismissed
Ashutosh @ Ashu And Ors Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 05 MP CK 0039
Indian Penal Code, 1860 — Section 34, 294, 302, 323, 506II