High Courts03 Jul 2019Allowed
Rajendra Kumar Khandelwal S/O Matadin Khandelwal & Others Vs State Of Madhya Pradesh & Others
Madhya Pradesh High Court · (2019) 07 MP CK 0058
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 525 of 2,382
High Courts03 Jul 2019Dismissed
Akhilesh Kumar Jain Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0057
High Courts03 Jul 2019Disposed Off
Kusum Bai & Ors. Vs Vimla Devi (Dead) & Ors
Madhya Pradesh High Court · (2019) 4 MPLJ 176
Code Of Civil Procedure, 1908 — Section 11, Order 43 Rule 1(U), Order 41 Rule 23, Order 41 Rule 27
High Courts03 Jul 2019Allowed
M/S Anod Pharma Pvt. Ltd. And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0055
Code Of Criminal Procedure, 1973 — Section 482Drugs And Cosmetics Act, 1940 — Section 18(A), 18(A)(i), 25(3), 27(d), 34
High Courts03 Jul 2019Allowed
Arvind Rajput And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294, 364, 506Madhya Pradesh Dakaiti Aur Vyapharan Prabhavit Kshetra Adhiniyam, 1981 — Section 11, 13
High Courts03 Jul 2019Allowed
Asheesh Massey Vs Union Of India
Madhya Pradesh High Court · (2019) 07 MP CK 0053
Prevention Of Corruption Act, 1988 — Section 13(2)(D)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts03 Jul 2019Disposed Off
Surendra Singh S/O Khuman Singh Vs Sagarbai W/O Ramlal And Others
Madhya Pradesh High Court · (2019) 3 JLJ 553 : (2019) 4 MPLJ 669
Constitution Of India, 1950 — Article 226, 227Madhya Pradesh Public Trusts Act, 1951 — Section 57, 158, 185
High Courts03 Jul 2019Disposed Off
Keshri Nandan & Another Vs Pradeep Kumar And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0051
Constitution Of India, 1950 — Article 12, 226, 227Code Of Civil Procedure, 1908 — Section 115Madhya Pradesh Land Revenue Code, 1959 — Section 44(2), 110
High Courts03 Jul 2019Dismissed
Mahendra Kaurav Alias Guddu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0050
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 21, 21(b), 29Code Of Criminal Procedure, 1973 — Section 227, 239, 397, 401
High Courts02 Jul 2019Allowed
Madho Singh And Others Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0109
Constitution Of India, 1950 — Article 226Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 167(2)
High Courts02 Jul 2019Dismissed
Chandan Singh Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0108
Constitution Of India, 1950 — Article 32, 226
High Courts02 Jul 2019Dismissed
Praveena Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 34, 417, 420, 466, 468, 506
High Courts02 Jul 2019Dismissed
Ambubai Vs Pannalal And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0048
Constitution Of India, 1950 — Article 227Evidence Act, 1872 — Section 63, 65, 65(a), 66
High Courts02 Jul 2019Allowed
Raghvendra Singh Chouhan Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0047
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 437(3), 437(6), Q482Indian Penal Code, 1860 — Section 34, 302, 406, 417, 420, 421
High Courts02 Jul 2019Disposed Off
Deviram Yadav Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0046
Constitution Of India, 1950 — Article 226
High Courts02 Jul 2019Disposed Off
Lalman Kol Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0045
Code Of Criminal Procedure, 1973 — Section 393, 397, 401Indian Penal Code, 1860 — Section 325
High Courts02 Jul 2019Dismissed
Awadhesh Kumar Verma Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0044
Madhya Pradesh Civil Services (Pension) Rules, 1976 — Rule 9, 9(3), 9(6)(b), 10, 11Supreme Court Rules, 1966 — Order 16Code Of Criminal Procedure, 1973 — Section 468(2), 468(3), 482
High Courts02 Jul 2019Disposed Off
Jaldevi Lodhi Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0043
Code Of Criminal Procedure, 1973 — Section 173(1), 482Indian Penal Code, 1860 — Section 376(2)(chh), 506
High Courts02 Jul 2019Dismissed
Vidhya Rawat Vs State Of Madhya Pradesh & Ors
Madhya Pradesh High Court · (2019) 07 MP CK 0042
Constitution Of India, 1950 — Article 226, 227Madhya Pradesh Panchayat (Appeal And Revision) Rules, 1995 — Rule 5, 5(1), 5(2)Madhya Pradesh Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993 — Section 38, 40
High Courts02 Jul 2019Disposed Off
Ravi @ Ravishankar Kahar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0041
Code Of Criminal Procedure, 1973 — Section 313, 393, 397, 401Indian Penal Code, 1860 — Section 294, 323, 325, 326, 506, 506II