COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 522 of 2,382

High Courts10 Jul 2019Dismissed

Santosh Prasad Mishra Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0017

Code Of Criminal Procedure, 1973 — Section 438Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(12), 14A, 14A(2), 18, 18AIndian Penal Code, 1860 — Section 363, 366, 376

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High Courts10 Jul 2019Partly Allowed

Rizman Ali Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0016

Fertilizer (Movement Control) Order, 1973 — Rule 3, 4Code Of Criminal Procedure, 1973 — Section 313, 393, 397, 401Essential Commodities Act, 1955 — Section 3, 7, 7(1)(a)(ii)

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High Courts10 Jul 2019Disposed Off

Ramesh Kol Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0015

Code Of Criminal Procedure, 1973 — Section 313, 397, 401Wildlife Protection Act, 1972 — Section 27, 29, 39, 51

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High Courts10 Jul 2019Dismissed

Santosh Tiwari Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0014

Code Of Criminal Procedure, 1973 — Section 169, 173(2), 190, 200, 203, 204, 362, 482Indian Penal Code, 1860 — Section 420, 467, 468

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High Courts10 Jul 2019Dismissed

State Of Madhya Pradesh And Others Vs Govind Choubey

Madhya Pradesh High Court · (2019) 07 MP CK 0013

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High Courts10 Jul 2019Disposed Off

Surendra Singh Vs Manmeet Kour

Madhya Pradesh High Court · (2019) 07 MP CK 0012

Hindu Marriage Act, 1955 — Section 13(B)

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High Courts09 Jul 2019Dismissed

Shailendra S/O Gopalji Goyal Vs Pradeep Bansal S/O Suresh Bansal And Others

Madhya Pradesh High Court · (2019) 07 MP CK 0100

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 141, 141(1), 141(2)Companies Act, 1956 — Section 2(24), 5(e), 5(f)

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High Courts09 Jul 2019Allowed

M/S Rameshwaram Minerals Vs M/S Ansh Constructions & Another

Madhya Pradesh High Court · (2019) 07 MP CK 0099

Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 43 Rule 1(r), Order 39 Rule 2Madhya Pradesh Land Revenue Code, 1959 — Section 247(5)

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High Courts09 Jul 2019Allowed

Rajesh S/O Mathuradas Advani And Another Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0098

Indian Penal Code, 1860 — Section 34, 107, 109, 306Code Of Criminal Procedure, 1973 — Section 161, 482

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High Courts09 Jul 2019Dismissed

Manoj Kumar Goyal Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 07 MP CK 0097

Code Of Criminal Procedure, 1973 — Section 31, 31(2), 173(8), 218, 219, 219(1), 220, 320, 320(2), 395(2), 438, 482Indian Penal Code, 1860 — Section 34, 71, 307, 406, 409, 420Evidence Act, 1872 — Section 27

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High Courts09 Jul 2019Disposed Off

Giriraj Singh @ Ganganarayan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0011

Code Of Criminal Procedure, 1973 — Section 397, 401Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 18(c), 29Evidence Act, 1872 — Section 3, 25, 27, 30

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High Courts09 Jul 2019Dismissed

Dr. Aashish Anand Gupta Vs State Of Madhya Pradesh & Others

Madhya Pradesh High Court · (2019) 07 MP CK 0010

Madhya Pradesh Recognized Examination Act, 1937 — Section 2, 3(g1), 4Indian Penal Code, 1860 — Section 120B, 409, 420

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High Courts09 Jul 2019

Vimla Vanshkar And Another Vs State Of Madhya Pradesh Through Special Police Establishment

Madhya Pradesh High Court · (2019) 07 MP CK 0009

Information Technology Act, 2000 — Section 65, 65(B)Evidence Act, 1872 — Section 114(e)Prevention Of Corruption Act, 1988 — Section 7, 19(3), 20

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High Courts09 Jul 2019

Sunil Barve S/O Rajnath Barve Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 07 MP CK 0008

Madhya Pradesh Education Department (Technical Branch) Contingency Paid Employees Recruitment And Conditions Of Service Rules, 1978 — Rule 2(b), 6, 6(2)Madhya Pradesh (Work Charged And Contingency Paid Employees)Pension Rules, 1979 — Rule 2(c)

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High Courts09 Jul 2019Dsimissed/Allowed, Respectively

National Insurance Company Ltd. Vs Puniabai And Others

Madhya Pradesh High Court · (2019) 07 MP CK 0007

Motor Vehicles Act, 1988 — Section 166

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High Courts09 Jul 2019Disposed Off

Raghuveer Singh & Anr Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0005

Code Of Criminal Procedure, 1973 — Section 315, 374, 393, 397, 401Indian Forest Act, 1927 — Section 9, 41, 42, 52Madhya Pradesh Van Upaj (Vyapar Viniyaman) Adhiniyam, 1969 — Section 5, 9, 12, 16

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High Courts09 Jul 2019Allowed

Chandrabhan Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0004

Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 287, 387, 338Motor Vehicles Act, 1988 — Section 104, 146, 177, 196

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High Courts09 Jul 2019Dismissed

Ajay Vishwakarma And Another Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 07 MP CK 0003

Code Of Criminal Procedure, 1973 — Section 227, 228, 397, 401Indian Penal Code, 1860 — Section 34, 304

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High Courts09 Jul 2019Dismissed

Sonam & Ors Vs State Of Madhya Pradesh & Anr

Madhya Pradesh High Court · (2019) 07 MP CK 0002

Code Of Criminal Procedure, 1973 — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Indian Penal Code, 1860 — Section 174, 304B, 498A

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High Courts09 Jul 2019Allowed

Raj Kumar Jain Vs Spe, Lokayukt, Indore

Madhya Pradesh High Court · (2019) 07 MP CK 0001

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B

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