High Courts24 Jul 2019Disposed Of
Mangal And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0124
Indian Penal Code, 1860 — Section 34, 323, 325
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 520 of 2,382
High Courts23 Jul 2019Dismissed
Laxminarayan Vs Bhagwansingh And Others.
Madhya Pradesh High Court · (2019) 07 MP CK 0146
High Courts23 Jul 2019Dismissed
Ashok Lalwani Vs State Bank Of India
Madhya Pradesh High Court · (2019) 07 MP CK 0126
Madhya Pradesh Uchch Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam, 2005 — Section 2, 2(1)Code Of Civil Procedure, 1908 — Section 115Code Of Civil Procedure (Amendment) Act, 1999 — Section 46
High Courts22 Jul 2019Allowed
Vikram Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0142
High Courts22 Jul 2019Allowed
Tannu Alias Tarwar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0129
Code Of Criminal Procedure, 1973 — Section 437(6), 482Excise Act, 1958 — Section 34(2)
High Courts22 Jul 2019Dismissed
Prathiviraj Kanjar And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0112
Indian Penal Code, 1860 — Section 395
High Courts19 Jul 2019Dismissed
Rajesh Ajemera Vs Urban Administration And Environment Development
Madhya Pradesh High Court · (2019) 07 MP CK 0145
Municipalities Act, 1961 — Section 2(7), 5, 18, 19, 54, 56, 57, 63, 65, 323Constitution Of India, 1950 — Article 14, 16, 226, 227
High Courts19 Jul 2019Dismissed
Suverna Bidua Vs Union Bank Of India
Madhya Pradesh High Court · (2019) 07 MP CK 0143
State Bank Of Travancore (Officers') Service Regulations, 1979 — Regulation 47
High Courts19 Jul 2019Dismissed
Babulal S/O Late Jhamanlal Jain Vs Neelam Nagar And Another
Madhya Pradesh High Court · (2019) 07 MP CK 0135
Code Of Civil Procedure, 1908 — Order 5 Rule 20Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 200, 202, 203, 204, 482
High Courts19 Jul 2019Dismissed
Manish S/O Late Mohanlal Agrawal Vs Neelam Narang And Another
Madhya Pradesh High Court · (2019) 07 MP CK 0133
Code Of Civil Procedure, 1908 — Order 5 Rule 20Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 156(3), 200, 202, 203, 204, 482Madhya Pradesh Nagar Tatha Gram Nivesh Adhiniyam, 1973 — Section 50(1)(2), 50(2), 50(3), 50(4), 50(7), 53
High Courts19 Jul 2019Partly Allowed/Disposed Of
Devkaran And Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0118
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 294, 323, 325, 506II
High Courts18 Jul 2019Allowed
Shankarlal (Dead) Th. Lrs Om Prakash And Ors. Vs Halku Singh And Ors.
Madhya Pradesh High Court · (2019) 07 MP CK 0139
Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9
High Courts18 Jul 2019Dismissed
Indore Development Authority Vs Lt.Prabhakar Adsule Through Legal Heirs And Another
Madhya Pradesh High Court · (2019) 07 MP CK 0123
Land Acquisition Act, 1894 — Section 4, 4(1), 18, 54Code Of Civil Procedure, 1908 — Order 22 Rule 5
High Courts18 Jul 2019Dismissed
Roshan Vs Misraj Kunwar And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0122
Specific Relief Act, 1963 — Section 16(ii), 16(c), 16(6)Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 200
High Courts18 Jul 2019Dismissed
Taparia Ltd. Vs Chaganlal
Madhya Pradesh High Court · (2019) 07 MP CK 0120
High Courts18 Jul 2019Disposed Of
Aashish Nagar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0114
Code Of Criminal Procedure, 1973 — Section 397Indian Penal Code, 1860 — Section 294, 323, 451, 452, 504, 506
High Courts18 Jul 2019Allowed
Shamboo Prasad Tiwari And Ors. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0110
Indian Penal Code, 1860 — Section 34, 304, 307, 323
High Courts17 Jul 2019Dismissed
Rajesh S/O Nanakchand Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 07 MP CK 0111
Indian Penal Code, 1860 — Section 302, 304, 304(1), 307, 498A
High Courts16 Jul 2019Dismissed
Himmat Lal Shah Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 07 MP CK 0117
Code Of Criminal Procedure, 1973 — Section 154, 154(3), 156(3), 169, 173, 190(1)(b), 397, 401, 408Indian Penal Code, 1860 — Section 120B, 403, 404, 406, 411
High Courts12 Jul 2019
Ramjiwan Vs State Of Madhya Pradesh & Anr
Madhya Pradesh High Court · (2019) 07 MP CK 0038
Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(1)(w), 14(A)(2)Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 376