COURT ARCHIVE

Madhya Pradesh High Court judgments

47,636 judgments · page 518 of 2,382

High Courts01 Aug 2019Dismissed

Adarsh Balak Mandir Vs Chairman, Nagar Palika Parishad, Harda And Ors.

Madhya Pradesh High Court · (2019) 4 MPLJ 252

Code Of Civil Procedure, 1908 — Section 80, 80(1), 80(2)Madhya Pradesh Municipalities Act, 1961 — Section 319, 319(1), 319(3)Dewas Municipality Act, 1941 — Section 17, 17(1)

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High Courts01 Aug 2019Allowed

Shishupal Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0036

Code Of Criminal Procedure, 1973 — Section 374Indian Penal Code, 1860 — Section 363, 366, 376, 376(1), 376(h)(m), 376 (2)(h), 376 (2)(m)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6

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High Courts01 Aug 2019Partly Allowed

Shashi Sharma And Ors. Vs Union Of India And Ors.

Madhya Pradesh High Court · (2019) 08 MP CK 0035

Constitution Of India, 1950 — Article 227

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High Courts01 Aug 2019Partly Allowed

Purushottam And Ors Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0034

Code Of Criminal Procedure, 1973 — Section 162, 372Indian Penal Code, 1860 — Section 325, 394, 397, 452Evidence Act, 1872 — Section 8, 9, 27

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High Courts01 Aug 2019Dismissed

Omprakash Vs Ganesh Shankar Mehta

Madhya Pradesh High Court · (2019) 08 MP CK 0033

Stamp Act, 1899 — Section 33, 35Transfer Of Property Act, 1882 — Section 17Registration Act, 1908 — Section 49

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High Courts01 Aug 2019Dismissed

Hari Prasad Tiwari Vs Board Of Revenue And Ors.

Madhya Pradesh High Court · (2019) 08 MP CK 0032

Madhya Pradesh Land Revenue Code, 1959 — Section 44, 115Registration Act, 1908 — Section 17, 49

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High Courts01 Aug 2019Disposed Off

Mannu @ Mohd. Shafik Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0031

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High Courts01 Aug 2019Dismissed

Jagat Narayan Sharma And Another Vs Tarkeshi And Others

Madhya Pradesh High Court · (2019) 08 MP CK 0030

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Aug 2019Allowed

Bablu Singh @ Sivendra Singh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0029

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 201, 302, 304B, 306, 498A

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High Courts01 Aug 2019Dismissed

Kishori Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0028

Indian Penal Code, 1860 — Section 307, 324, 325Arms Act, 1959 — Section 25(1), 27

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High Courts01 Aug 2019Allowed

Ballu Sahu And Anr. Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 08 MP CK 0027

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14AIndian Penal Code, 1860 — Section 34, 294, 323, 506

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High Courts01 Aug 2019Dismissed

Jagat Narayan Sharma And Another Vs Mithleshi Alias Mithla And Others

Madhya Pradesh High Court · (2019) 08 MP CK 0026

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Aug 2019Dismissed

Jagat Narayan Sharma And Another Vs Ramhet And Others

Madhya Pradesh High Court · (2019) 08 MP CK 0025

Motor Vehicles Act, 1988 — Section 173

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High Courts01 Aug 2019Dismissed

Munna @ Gori Shanker Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0024

Code Of Criminal Procedure, 1973 — Section 374(2)Indian Penal Code, 1860 — Section 307

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High Courts01 Aug 2019Disposed Off

Chhote @ Ganeshram Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0023

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 50

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High Courts01 Aug 2019Allowed

Rahul Jain Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2019) 08 MP CK 0022

Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471

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High Courts01 Aug 2019Dismissed

Narbad Vs Kamta Prasad And Anr

Madhya Pradesh High Court · (2019) 08 MP CK 0021

Evidence Act, 1872 — Section 90Madhya Pradesh Land Revenue Code, 1959 — Section 165, 246

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High Courts01 Aug 2019Disposed Off

Shaikh Naseem Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court · (2019) 08 MP CK 0020

Constitution Of India, 1950 — Article 14, 16, 226

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High Courts01 Aug 2019Dismissed

Monika Gautam Vs Jitendra @ Jeet Arya

Madhya Pradesh High Court · (2019) 08 MP CK 0019

Hindu Marriage Act,1955 — Section 9, 13Code Of Civil Procedure, 1908 — Section 24

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High Courts01 Aug 2019Allowed

Nitin Jatav Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 08 MP CK 0018

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5, 6

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