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Madhya Pradesh High Court judgments

47,636 judgments · page 519 of 2,382

High Courts29 Jul 2019Dismissed

Nishant Dubey And Ors Vs Dr.Nidhi And Ors

Madhya Pradesh High Court · (2019) 07 MP CK 0121

Hindu Marriage Act, 1955 — Section 9(1), 23(2), 24, 25Hindu Adoption And Maintenance Act, 1956 — Section 18Protection Of Women From Domestic Violence Act, 2005 — Section 12
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High Courts24 Jul 2019Dismissed

Manohar And Others Vs Akheram And Another

Madhya Pradesh High Court · (2019) 07 MP CK 0137

Code Of Civil Procedure, 1908 — Section 113, 114, Order 2 Rule 2, Order 7 Rule 7, Order 47 Rule 1, Order 41 Rule 33Administrative Tribunals Act, 1985 — Section 22(3)(f)
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High Courts24 Jul 2019Dismissed

Prabhat Singh Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court · (2019) 07 MP CK 0128

Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 164, 161, 198(6), 482Indian Penal Code, 1860 — Section 363, 366, 366(ka), 375, 376(Dha), 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3, 3(i), 3(ii), 3(2)(v), 3(2)(va)
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