High Courts09 Aug 2019Allowed
Ravindra Kaur Arora Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 08 MP CK 0069
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 517 of 2,382
High Courts09 Aug 2019Allowed
Om Prakash Parmar Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0062
Code Of Criminal Procedure, 1973 — Section 438, 438(2)Indian Penal Code, 1860 — Section 34, 420
High Courts09 Aug 2019Dismissed
Sjjan Singh Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0057
Code Of Criminal Procedure, 1973 — Section 313, 374(2)India Penal code, 1860 — Section 120B, 201, 323, 344, 343, 363, 366, 376(1), 376(A), 376(2)(g), 402, 506B
High Courts09 Aug 2019Disposed Off
Nitin @ Monu Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0056
Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)India Penal Code, 1860 — Section 166A, 354A, 354B, 354C, 354D, 370, 370A, 375, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 376(2)(ज), 376 (2)(झ), 376(2)(j), 509Evidence Act, 1872 — Section 106
High Courts08 Aug 2019Dismissed
Prabhudas And Another Vs Kalibai And Others
Madhya Pradesh High Court · (2019) 08 MP CK 0068
Code Of Civil Procedure, 1908 — Section 100
High Courts08 Aug 2019Allowed
Madanlal Lrs Smt. Durgawati And Ors. Vs Laxminarayan @ Laxman
Madhya Pradesh High Court · (2019) 08 MP CK 0067
Code Of Civil Procedure, 1908 — Section 151, Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts08 Aug 2019Allowed
Narendra Suri Vs Sudershan Kumar Sethi
Madhya Pradesh High Court · (2019) 08 MP CK 0066
Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 13(1), 13(6)Delhi Rent Control Act, 1958 — Section 15(7)
High Courts08 Aug 2019Dismissed
Anoop Singh And Another Vs Mus. Ram Bai Singh
Madhya Pradesh High Court · (2019) 08 MP CK 0049
Code Of Criminal Procedure, 1973 — Section 397(1)Indian Penal Code, 1860 — Section 34, 467, 468, 471, 474
High Courts07 Aug 2019
Rakesh Gupta And Ors Vs Priti Gupta And Another
Madhya Pradesh High Court · (2019) 08 MP CK 0052
High Courts06 Aug 2019Disposed Off
Kasna Parmar Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2019) 08 MP CK 0060
Code Of Criminal Procedure, 1973 — Section 156, 161, 174, 175, 200, 482Indian Penal Code, 1860 — Section 302
High Courts06 Aug 2019Partly Allowed/Dismissed
Brijendra Kumar Vs Garur Prasad (Dead) Through His Lrs And Others
Madhya Pradesh High Court · (2019) 08 MP CK 0059
Code Of Civil Procedure, 1908 — Section 11, Order 6 Rule 17, Order 20 Rule 18Transfer Of Property Act 1882 — Section 44Madhya Pradesh Land Revenue Code, 1959 — Section 178
High Courts06 Aug 2019Allowed
Omprakash S/O Parasram Kumrawat And Another Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0050
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 34, 120B, 409, 420, 467, 468, 471Evidence Act, 1872 — Section 27
High Courts05 Aug 2019Allowed
Vandana Kumari Singh Vs Deepak Kumar
Madhya Pradesh High Court · (2019) 08 MP CK 0065
Hindu Marriage Act, 1955 — Section 24Code Of Civil Procedure, 1908 — Section 25Indian Penal Code, 1860 — Section 34, 494, 498A, 506
High Courts05 Aug 2019Allowed
Jitendra Jaiswal Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0061
Code Of Criminal Procedure, 1973 — Section 437(6), 482Madhya Pradesh Excise Act, 1915 — Section 34(2), 42
High Courts05 Aug 2019Dismissed
V.C. Vargese Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 08 MP CK 0047
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 376(2)(n), 506
High Courts05 Aug 2019Disposed Off
Anurag Sahu @ Chhotu Sahu Vs State Of Madhya Pradesh& Ors.
Madhya Pradesh High Court · (2019) 08 MP CK 0046
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 365, 394, 467, 506Constitution Of India, 1950 — Article 226
High Courts02 Aug 2019Allowed
Atul Kumar Narsude Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0040
Indian Penal Code, 1860 — Section 323
High Courts02 Aug 2019Allowed
Ghasilal Kalyanmal (Huf) Through Its Coparceners Rajendra Kumar Jain And Others Vs State Of Madhya Pradesh And Another
Madhya Pradesh High Court · (2019) 08 MP CK 0039
Madhya Pradesh Land Revenue Code, 1951 — Section 35(3), 44, 57, 57(1), 57(2), 109, 110, 248
High Courts02 Aug 2019Dismissed
Dilip Raikwar And Ors. Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0038
Code Of Criminal Procedure, 1973 — Section 215, 216, 464, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 477APrevention Of Corruption Act, 1988 — Section 13(2), 13(1)(d)
High Courts02 Aug 2019Allowed
Sonu Kushwah (Rajawat) Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2019) 08 MP CK 0037
Code Of Criminal Procedure, 1973 — Section 161, 374Indian Penal Code, 1860 — Section 294, 307, 327, 329, 504Evidence Act, 1872 — Section 27