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Madhya Pradesh High Court judgments

47,636 judgments · page 451 of 2,382

High Courts11 May 2020Dismissed

Vishal Borade Vs State Of M.P. & 2 Ors

Madhya Pradesh High Court · (2020) 05 MP CK 0044

Code Of Criminal Procedure, 1973 — Section 340, 341, 439Indian Penal Code, 1860 — Section 120B, 195, 420, 463, 465, 467, 468, 471, 475, 476
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High Courts11 May 2020Dismissed

Smt. Saroj Chand Vs Smt. Premwati And Another

Madhya Pradesh High Court · (2020) 05 MP CK 0043

Madhya Pradesh Uchcha Nyayalaya Ko Appeal Adhiniyam, 2005 — Section 2(1)Madhya Pradesh Land Revenue Code, 1959 — Section 165(7b), 175(7b)Transfer Of Property Act, 1882 — Section 105
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High Courts11 May 2020Dismissed

Ramesh Chandra & Ors. Vs Vinod Bhargava & Ors.

Madhya Pradesh High Court · (2020) 05 MP CK 0042

Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Madhya Pradesh Land Revenue Code, 1959 — Section 165(7b)Transfer Of Property Act, 1882 — Section 111
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High Courts11 May 2020Disposed Of

Arjun Vs State Of MP

Madhya Pradesh High Court · (2020) 05 MP CK 0038

Code Of Criminal Procedure, 1973 — Section 173, 188, 190(1)(d), 220(1), 221(1), 221(2), 300, 482Indian Penal Code, 1860 — Section 114, 378, 379, 405, 409, 414Madhya Pradesh Minerals (Prevention Of Illegal Mining, Transportation And Storage) Rules, 2006 — Rule 18
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High Courts11 May 2020Dismissed

Sanju @ Sanjay Vs State of M.P.

Madhya Pradesh High Court · (2020) 05 MP CK 0037

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Indian Penal Code, 1860 — Section 304, 304A, 304II, 420
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High Courts11 May 2020Dismissed

Rakesh Vs State Of Madhya Pradesh

Madhya Pradesh High Court · (2020) 05 MP CK 0032

Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 27
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High Courts08 May 2020Dismissed

Manish Tiwari Vs Deepak Chotrani And Others

Madhya Pradesh High Court · (2020) 05 MP CK 0006

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 21 Rule 65, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 68, Order 21 Rule 67(1), Order 21 Rule 69, Order 21 Rule 81(1), Order 21 Rule 82, Order 21 Rule 84, Order 21 Rule 90Contract Act, 1872 — Section 6
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