High Courts01 May 2020Allowed
Ramnarayan And Another Vs Keerat And Another
Madhya Pradesh High Court · (2020) 05 MP CK 0019
COURT ARCHIVE
Madhya Pradesh High Court judgments
47,636 judgments · page 453 of 2,382
High Courts01 May 2020Dismissed
Sheikh Soyeb Vs State Of Madhya Pradesh & Anothers
Madhya Pradesh High Court · (2020) 05 MP CK 0018
Code Of Criminal Procedure, 1973 — Section 107, 116Indian Penal Code, 1860 — Section 506, 509Madhya Pradesh Rajya Suraksha Adhiniyam, 1990 — Section 5(b), 6(c), 8
High Courts01 May 2020Allowed
Municipal Council, Damoh Vs Poonam Chand Jain & Another
Madhya Pradesh High Court · (2020) 05 MP CK 0017
Payment of Gratuity Act, 1972 — Section 5, 14
High Courts30 Apr 2020Dismissed
Union Of India And Others Vs Santosh Kumar Chouksey
Madhya Pradesh High Court · (2020) 04 MP CK 0001
Constitution Of India, 1950 — Article 227
High Courts28 Apr 2020
Laxmandas & Others Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 04 MP CK 0006
Indian Penal Code, 1860 — Section 34, 307, 323, 324
High Courts28 Apr 2020Disposed Of
Dwarkadas Devnani Vs Umesh Singh Paadwa
Madhya Pradesh High Court · (2020) 04 MP CK 0005
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 357, 359
High Courts21 Apr 2020Partly Allowed
Saryu Prasad & Another Vs Keshri Prasad & Others
Madhya Pradesh High Court · (2020) 04 MP CK 0004
Code Of Civil Procedure, 1908 — Section 96Madhya Pradesh Land Revenue Code, 1959 — Section 251
High Courts21 Apr 2020Allowed/ Disposed Of
Ashish Sood & Ors. Vs State Of M.P.
Madhya Pradesh High Court · (2020) 04 MP CK 0003
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 420
High Courts21 Apr 2020Dismissed
Uma Shankar Sharma Vs Home Department & Ors
Madhya Pradesh High Court · (2020) 04 MP CK 0002
Constitution Of India, 1950 — Article 226Arms Act, 1959 — Section 25, 27Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 302, 307
High Courts26 Mar 2020Dismissed
Ku. Asthha Pande. Vs State Of M.P. & Another
Madhya Pradesh High Court · (2020) 03 MP CK 0110
Constitution Of India, 1950 — Article 21Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2), 3(2)(ii), 3(4)(b)
High Courts20 Mar 2020Dismissed
Preetam Gidwani Vs Madan Chaurasia And Another
Madhya Pradesh High Court · (2020) 03 MP CK 0109
Code Of Civil Procedure, 1908 — Section 115, Order 7 Rule 11, Order 7 Rule 11(a)Evidence Act, 1872 — Section 116
High Courts20 Mar 2020Dismissed
Ram Babu Patel Vs State Of Madhya Pradesh
Madhya Pradesh High Court · (2020) 03 MP CK 0108
Code Of Criminal Procedure, 1973 — Section 161, 164, 228, 397, 401, 482Indian Penal Code, 1860 — Section 34, 114, 148, 149, 294, 302, 307, 323, 447, 450, 506
High Courts20 Mar 2020Disposed Of
Tej Singh Thakur Vs Sumit Thakur And Another
Madhya Pradesh High Court · (2020) 03 MP CK 0121
Evidence Act, 1872 — Section 112Code Of Criminal Procedure, 1973 — Section 125, 397, 401Indian Penal Code, 1860 — Section 302
High Courts20 Mar 2020Dismissed
Jalam Singh Patel & Another Vs State Of MP
Madhya Pradesh High Court · (2020) 03 MP CK 0107
Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 229, 397, 401Indian Penal Code, 1860 — Section 34, 147, 148, 149, 201, 323, 325, 307, 427
High Courts20 Mar 2020Dismissed
Omega Elevators Having Reg. Office Thr. Vs State Of Madhya Pradesh And Others
Madhya Pradesh High Court · (2020) 03 MP CK 0106
Constitution Of India, 1950 — Article 14, 226
High Courts20 Mar 2020Disposed Of
Oriental Insurance Co. Ltd. Vs Smt. Kala Bai & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0105
Motor Vehicle Act,1988 — Section 166Income Tax Act, 1961 — Section 2(28A), 110CC, 194A, 194A(1), 194A(3)(ix), 194A(3)(ixa), 197A(1A),Income Tax Rules, 1961 — Rule 29C
High Courts20 Mar 2020Dismissed
Dwarika Prasad (dead) Vs Ram Swaroop Soni
Madhya Pradesh High Court · (2020) 03 MP CK 0104
Madhya Pradesh Accommodation Control Act, 1961 — Section 12(1)(a), 12(1)(c), 12(1)(g), 12(1)(h), 12(1)(m), 12(1)(o), 13(1), 13(6)Code Of Civil Procedure 1908 — Order 6 Rule 17, Order 9 Rule 13, Order 41 Rule 27
High Courts20 Mar 2020Disposed Of
Munni Bai & Others. Vs Smt. Kubra Bee & Others
Madhya Pradesh High Court · (2020) 03 MP CK 0103
Code Of Civil Procedure 1908 — Section 151, Order 7 Rule 10, Order 7 Rule 14, Order 17 Rule 1, Order 17 Rule 12Evidence Act, 1872 — Section 63, 65
High Courts20 Mar 2020
Mohan Gupta Vs State of M.P.
Madhya Pradesh High Court · (2020) 03 MP CK 0102
Code Of Criminal Procedure, 1973 — Section 311, 397, 401Indian Penal Code, 1860 — Section 120B, 381, 387, 419, 465, 468, 471
High Courts20 Mar 2020
Rajendra Agrawal Vs State Of M.P
Madhya Pradesh High Court · (2020) 03 MP CK 0101
Code Of Criminal Procedure, 1973 — Section 397(1)Negotiable Instrument Act, 1881 — Section 138Limitation Act, 1963 — Section 5